High Courts20 Oct 1981
United Commercial Bank Vs Rathi Fibres and Fabrics Ltd. and others
Delhi High Court · AIR 1983 Delhi 111 : (1983) 54 CompCas 625 : (1982) 21 DLT 57(2)
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,936 of 6,144
High Courts19 Oct 1981
M/s. Span Consultants Pvt. Ltd., New Delhi Vs M/s. Rashtriya Chemicals and Fertilizers Ltd., Bombay
Delhi High Court · AIR 1982 Delhi 157
Arbitration Act, 1940 — Section 20
High Courts19 Oct 1981
Commissioner of Income Tax, Delhi (Central) Vs Mridu Hari Dalmia
Delhi High Court · (1982) 27 CTR 20 : (1982) ILR Delhi 183
High Courts19 Oct 1981
Commissioner of Income Tax Vs Mirdu Hari Dalmia
Delhi High Court · (1982) 133 ITR 550
High Courts16 Oct 1981
State (Delhi Administration) Vs Gopal Krishan and Others
Delhi High Court · (1982) CriLJ 64 : (1982) 21 DLT 60
High Courts16 Oct 1981
Addl. Commissioner of Income Tax, Delhi-I Vs Mrs. Avtar Mohan Singh
Delhi High Court · (1982) 27 CTR 32 : (1982) 136 ITR 645 : (1982) 9 TAXMAN 5
High Courts15 Oct 1981Dismissed
Smt. Shukla Vs Brij Bhushan Makkar
Delhi High Court · AIR 1982 Delhi 223
Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 13(1)(ia)(ib), 13(1)(ib), 21, 27, 28
High Courts15 Oct 1981
The Chief Commissioner of Sales Tax Vs Raj Kishan Goel
Delhi High Court · (1982) 21 DLT 15 : (1981) 2 ILR Delhi 873 : (1982) 50 STC 1
High Courts06 Oct 1981
Smt. Nirmala Sharma, Etc. Vs Raja Ram
Delhi High Court · (1982) ACJ 143 : AIR 1982 Delhi 233 : (1982) 21 DLT 87 : (1982) ILR Delhi 75
Central Motor Vehicles Rules, 1989 — Regulation 6Motor Vehicles Act, 1939 — Section 110, 110A
High Courts05 Oct 1981
Employees State Insurance Corporation Vs Masco Private Limited
Delhi High Court · (1982) 21 DLT 14(2) : (1982) ILR Delhi 626 : (1982) LabIC 833
High Courts05 Oct 1981
The Commissioner of Income Tax, Delhi (Central), New Delhi Vs Bharat Nidhi Ltd.
Delhi High Court · (1983) 141 ITR 740
High Courts05 Oct 1981
Commissioner of Income Tax, Delhi (Central) Vs Bharat Nidhi Ltd.
Delhi High Court · (1982) ILR Delhi 197
High Courts01 Oct 1981
Satinder Sandhu and Others Vs Bee Jay Engineers Pvt. Ltd.
Delhi High Court · (1982) ILR Delhi 671
Companies (Court) Rules, 1959 — Rule 7, 9
High Courts01 Oct 1981
Commissioner of Income Tax Vs Mridu Hari Dalmia
Delhi High Court · (1982) 8 TAXMAN 138
Income Tax Act, 1961 — Section 27, 60, 61, 62, 63
High Courts01 Oct 1981
Sheel Chandra Vs Central Bank of India
Delhi High Court · AIR 1982 Delhi 179 : (1982) 3 DRJ 107 : (1982) 44 FLR 345
High Courts01 Oct 1981
Pandit Brothers Vs Union of India and others
Delhi High Court · (1982) ILR Delhi 791 : (1982) 50 STC 67
High Courts01 Oct 1981
In Re: Beejay Engineers Pvt. Ltd. In Re: Satinder Sandhu and others In Re: Atlantic Engineering Services P. Ltd In Re: Bachan Singh and others
Delhi High Court · (1983) 53 CompCas 918
High Courts01 Oct 1981
Anand Prakash Saxena Vs Jagdish Chander Yamdagni
Delhi High Court · (1981) 20 DLT 508