High Courts16 Sept 1981
Addl. Commissioner of Income Tax, Delhi-II Vs Dyer''s Stone Lime Co. (P.) Ltd.
Delhi High Court · (1982) 136 ITR 8
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,938 of 6,144
High Courts15 Sept 1981
J.R. Sehgal Vs Collector of Central Excise, New Delhi and another
Delhi High Court · (1983) 12 ELT 760
High Courts14 Sept 1981
Delhi Transport Corporation Vs Shanti and Others
Delhi High Court · (1981) 20 DLT 417
High Courts14 Sept 1981
Amar Parkash Sharma and Others Vs Parkashwati, etc.
Delhi High Court · AIR 1982 Delhi 143 : (1981) 2 ILR Delhi 997 : (1981) RLR 673
High Courts14 Sept 1981Dismissed
Smt. Kamal Bhandari Vs Brig. Shamsher Singh Malhotra
Delhi High Court · AIR 1982 Delhi 102 : (1981) 20 DLT 380 : (1981) 2 DRJ 260
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(4)Limitation Act, 1963 — Section 5
High Courts14 Sept 1981
New Bank of India Ltd. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1983) 33 CTR 297 : (1983) 140 ITR 132 : (1982) 8 TAXMAN 180
High Courts14 Sept 1981
Addl. Commissioner of Income Tax, Delhi-II Vs Free Wheels India Ltd.
Delhi High Court · (1982) 28 CTR 85 : (1982) 137 ITR 378 : (1982) 9 TAXMAN 18
High Courts14 Sept 1981
Kamal Bhandari Vs Shamsher Singh Malhotra
Delhi High Court · AIR 1982 Delhi 102 : (1981) 20 DLT 380 : (1981) 2 DRJ 260
High Courts14 Sept 1981
Centeral Distillery and Breweries Ltd. Vs The Commissioner of Excise and Others
Delhi High Court · (1981) 20 DLT 469 : (1982) ILR Delhi 205(1)
High Courts14 Sept 1981
Surjeet Choudhary Vs Rani Chaudhary
Delhi High Court · AIR 1982 Delhi 71 : (1981) 3 DRJ 86
High Courts14 Sept 1981
B.K. Bali Vs Sant Lal and Others
Delhi High Court · (1981) 20 DLT 410 : (1982) 3 DRJ 42 : (1981) RLR 133
High Courts11 Sept 1981
Madan Lamba Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1982) 28 CTR 98 : (1981) ILR Delhi 535 : (1983) 139 ITR 849
High Courts11 Sept 1981Dismissed
Anil Gupta Vs Delhi Cloth and General Mills Co. Ltd.
Delhi High Court · (1983) 54 CompCas 301
Companies Act, 1956 — Section 155Limitation Act, 1963 — Article 137, 17, 5
High Courts11 Sept 1981
Commissioner of Income Tax Vs Hans Raj Gupta
Delhi High Court · (1982) 10 TAXMAN 127
Income Tax Act, 1922 — Section 10(2)(vii), 6, 9Income Tax Act, 1961 — Section 22, 9Registration Act, 1908 — Section 17(1)(i), 47
High Courts11 Sept 1981
The Commissioner of Income Tax, Delhi-1 Vs Hans Raj Gupta
Delhi High Court · (1982) 28 CTR 92 : (1981) 2 ILR Delhi 913 : (1982) 137 ITR 195
High Courts11 Sept 1981
Kala Niketan Vs Kala Niketan
Delhi High Court · AIR 1983 Delhi 161 : (1981) 2 ILR Delhi 592 : (1981) ILR Delhi 592
High Courts11 Sept 1981
Madan Lamba Vs Commissioner of Income Tax
Delhi High Court · (1982) 9 TAXMAN 47
Income Tax Act, 1922 — Section 22(2), 28(1)Income Tax Act, 1961 — Section 271(1), 271(1)(a), 271(2), 274, 28(1)
High Courts10 Sept 1981
The Commissioner of Income Tax, Delhi-1, New Delhi Vs Indian Institute of Public Opinion Co. (Pvt.) Ltd.
Delhi High Court · (1982) 26 CTR 401 : (1981) ILR Delhi 555 : (1982) 134 ITR 23 : (1982) 8 TAXMAN 45
High Courts09 Sept 1981
Municipal Corporation of Delhi Vs Shail Agencies
Delhi High Court · (1982) 3 DRJ 80 : (1981) ILR Delhi 607
Delhi Municipal Corporation Act, 1957 — Section 201
High Courts09 Sept 1981Dismissed
S.S. Sobti Vs Union of India and others
Delhi High Court · (1981) 09 DEL CK 0045
Constitution of India, 1950 — Article 226, 299Punjab Municipal Act, 1911 — Section 238(2)(b), 238(2)(c), 238(b)