COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,939 of 6,144
Hotchand Jawaharmall Vs Union of India and others
Delhi High Court · (1983) 14 ELT 2197
G.C. Sharma Vs University of Delhi
Delhi High Court · AIR 1982 Delhi 227 : (1982) 21 DLT 22
Addl. Commissioner of Income Tax, Delhi-II Vs Distillers Trading Corporation Ltd.
Delhi High Court · (1982) 8 TAXMAN 161
National Insurance Co. Ltd. Vs The Union of India and others
Delhi High Court · (1981) 20 DLT 80(2) : (1982) 49 STC 150
ADDL. COMMISSIONER OF Income Tax, DELHI-II Vs DISTILLERS TRADING CORPORATION LTD.
Delhi High Court · (1982) 27 CTR 56 : (1982) 137 ITR 894
Delhi Development Authority Vs Shanti Devi and Another
Delhi High Court · AIR 1982 Delhi 159 : (1981) 20 DLT 415
Santosh Food Products and Others Vs Leela Sharma
Delhi High Court · (1981) 20 DLT 298 : (1982) 3 DRJ 88 : (1981) RLR 614
Shafiq-U-Rehman and Others Vs Mohd. Zamil and Another
Delhi High Court · (1981) 20 DLT 67 : (1981) RLR 576
Swaran Singh Vs Union of India and another
Delhi High Court · AIR 1982 Delhi 103
Jay Rubber Co. (India) Pvt. Ltd. Vs The State Chemicals and Pharmaceutical Corporation of India Ltd.
Delhi High Court · (1981) 21 DLT 11 : (1981) 2 ILR Delhi 1013
Bulaki Dass Vs Suraj Bhan
Delhi High Court · AIR 1982 Delhi 117 : (1981) 20 DLT 394 : (1981) 2 DRJ 304 : (1982) RLR 93
Dabur (Dr. S.K. Burman) Pvt. Ltd. Vs The State Trading Corporation of India Ltd. and Another
Delhi High Court · (1982) ILR Delhi 92
Chandhok (Lajwanti) Vs Chandhok (O.N.)
Delhi High Court · (1982) ILR Delhi 689 : (1981) RLR 619
Life Insurance Corporation of India Vs Sham Surat Singh and Others
Delhi High Court · AIR 1983 Delhi 291 : (1981) ILR Delhi 759
The Additional Commissioner of Income Tax Vs Gedore Tools (India) Pvt. Ltd.
Delhi High Court · (1982) 27 CTR 63 : (1981) 2 ILR Delhi 928 : (1982) 134 ITR 592
New India Insurance Co. Ltd. and Another Vs Raj Rani Bhatia and Others
Delhi High Court · (1981) 20 DLT 525
Addl. Commissioner of Income Tax, Delhi-I Vs Mercury General Corporation P. Ltd.
Delhi High Court · (1982) ILR Delhi 1
Additional Commissioner of Income Tax Vs Mercury General Corporation Pvt. Ltd.
Delhi High Court · (1982) 26 CTR 171 : (1982) 1 ILR Delhi 1 : (1982) 133 ITR 525