High Courts23 May 1985
Additional Commissioner of Income Tax, Delhi-III Vs Hamdard Dawakhana (Wakf)
Delhi High Court · (1985) 49 CTR 107 : (1986) 157 ITR 639 : (1986) 25 TAXMAN 185
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 5,920 of 6,208
High Courts22 May 1985
M.R. Saini Vs Union of India (UOI) and Another
Delhi High Court · (1985) CriLJ 1263
High Courts22 May 1985
Daljit Sawhney Vs Jagtar Singh etc.
Delhi High Court · (1985) 2 ACC 257 : (1986) ACJ 381 : (1988) 63 CompCas 452 : (1985) RLR 470
High Courts22 May 1985
Ajay Kumar Vs State and Another
Delhi High Court · (1986) CriLJ 932 : (1985) 2 ILR Delhi 40 : (1986) RLR 41
High Courts22 May 1985
Commissioner of Income Tax, Delhi (Central) Vs C.P. Modi and Sons
Delhi High Court · (1986) 53 CTR 393 : (1986) 157 ITR 492
High Courts22 May 1985
Sheila Puri Vs Municipal Corporation of Delhi
Delhi High Court · (1985) 9 DRJ 180
High Courts21 May 1985
Renu Vij Vs Surinder Kumar
Delhi High Court · AIR 1986 Delhi 33 : (1985) 9 DRJ 323 : (1986) 1 ILR Delhi 336
High Courts21 May 1985Allowed
Bachan Kaur and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1985) ACJ 803
High Courts21 May 1985
Delhi Box Co. Vs Munshi Lal Abhinandan Kumar
Delhi High Court · (1985) 28 DLT 272 : (1985) 9 DRJ 151 : (1985) RLR 408
High Courts21 May 1985
Vidya Grover Vs D.D. Grover
Delhi High Court · (1986) 1 ARBLR 21 : (1985) RLR 449
High Courts20 May 1985
Suman Vermani Etc. Vs Balak Ram Etc.
Delhi High Court · (1985) 2 ACC 172 : (1986) ACJ 136
High Courts19 May 1985Allowed
Chanderwati and Others Vs Universal Fire and General Insurance Co. and Others
Delhi High Court · (1985) 05 DEL CK 0080
Evidence Act, 1872 — Section 43
High Courts17 May 1985
Lal Chand Madhav Das Vs Union of India and Others
Delhi High Court · (1987) ACJ 61 : AIR 1986 Delhi 29 : (1985) 9 DRJ 317
High Courts17 May 1985
Ram Kumar and Others Vs Rajinder Thakur and Others
Delhi High Court · (1986) 10 DRJ 33
High Courts16 May 1985
Gautam Electricals Co. Pvt. Ltd. Vs Seth and Sons Pvt. Ltd.
Delhi High Court · (1986) 29 DLT 102
High Courts16 May 1985
Diwan Chand Kapoor Vs The New Rialto Cinema Pvt. Ltd.
Delhi High Court · (1987) 62 CompCas 810 : (1985) 28 DLT 310
High Courts16 May 1985
Kuldeep Singh Vs Union of India and Others
Delhi High Court · AIR 1986 Delhi 56 : (1987) 1 ARBLR 359 : (1985) 2 ILR Delhi 155