High Courts10 Jul 1985
Bhagwan Singh Vs Sultan Khan and Others
Delhi High Court · (1986) 10 DRJ 69 : (1985) RLR 509
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 5,918 of 6,208
High Courts09 Jul 1985
Maya Seth and Others Vs Balram and Others
Delhi High Court · (1985) 2 ACC 405 : (1986) ACJ 581
High Courts09 Jul 1985Dismissed
Commissioner of Income Tax Vs Prem Singh and Co.
Delhi High Court · (1987) 163 ITR 434
Income Tax Act, 1961 — Section 256(1), 256(2)
High Courts19 Jun 1985
K.G. Khosla Compressors Ltd. Vs Khosla Extrakting Ltd. and Others
Delhi High Court · AIR 1986 Delhi 181 : (1985) ILR Delhi 416
High Courts11 Jun 1985
Yashpal Bhatia Vs Union of India and Others
Delhi High Court · (1985) 28 DLT 246 : (1985) 9 DRJ 177 : (1985) 2 RCR(Criminal) 303
Constitution of India, 1950 — Article 22(5)
High Courts11 Jun 1985
Manohar Lal Bhatia Vs The Union of India and others
Delhi High Court · (1985) 06 DEL CK 0002
High Courts03 Jun 1985Allowed
Philip Morris Belgium S.A. Vs Golden Tobacco Co. Ltd.
Delhi High Court · AIR 1986 Delhi 145
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 46, 46(3)
High Courts31 May 1985
Richardson-Vicks Incorporation and Another Vs Medico Laboratories
Delhi High Court · (1988) 1 ARBLR 6 : (1985) 1 Crimes 1122 : (1985) 28 DLT 166
High Courts31 May 1985
Jai Narain Vs Delhi Administration and Others
Delhi High Court · (1986) ILR Delhi 272
High Courts31 May 1985
Ravi Sharma Vs Union of India
Delhi High Court · (1985) 28 DLT 171 : (1986) 1 ILR Delhi 647 : (1985) 2 RCR(Criminal) 352
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts31 May 1985
Ranjit Singh Vs Hon''ble The Chief Justice and others
Delhi High Court · (1985) ILR Delhi 388
High Courts30 May 1985
Association of State Road Transport Undertakings Vs Association of State Road Transport Undertakings Employees'' Union and others
Delhi High Court · (1987) 1 LLJ 77
High Courts29 May 1985
D. L. F. UNITED (P.) LTD. Vs COMMISSIONER OF Income Tax. (NO. 2).
Delhi High Court · (1986) 54 CTR 7 : (1986) 159 ITR 353 : (1986) 24 TAXMAN 684
High Courts29 May 1985
Time Properties and Promoters Vs Delhi Development Authority
Delhi High Court · AIR 1986 Delhi 317 : (1985) 28 DLT 133 : (1985) 2 ILR Delhi 578 : (1985) RLR 398
High Courts29 May 1985
Anand Prakash Vs Ganeshi Devi
Delhi High Court · (1985) 28 DLT 235 : (1985) RLR 402
High Courts29 May 1985
D.L.F. United (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1986) 53 CTR 356 : (1986) 159 ITR 339 : (1986) 24 TAXMAN 175