High Courts02 Aug 1985
Harbans Lal and Others Vs Saroj Khanna and Others
Delhi High Court · (1985) 2 ACC 482 : (1985) ACJ 543
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 5,916 of 6,208
High Courts01 Aug 1985
Uttam Chatterjee Vs Union of India (UOI) and Others
Delhi High Court · AIR 1986 Delhi 291
High Courts01 Aug 1985
B.R. Mehta Vidya Bhavan Vs The Delhi School Tribunal and Others
Delhi High Court · AIR 1986 Delhi 173 : (1986) 1 ILR Delhi 14
High Courts01 Aug 1985
R.L. Gupta Vs Union of India and Others
Delhi High Court · (1985) ILR Delhi 565
Constitution of India, 1950 — Article 311(2)(1)
High Courts01 Aug 1985
Commissioner of Wealth Tax Vs Gun Nidhi Dalmia
Delhi High Court · (1986) 51 CTR 266 : (1987) 163 ITR 141
High Courts31 Jul 1985
Additional Commissioner of Income Tax Vs Bhagat Toys Agencies
Delhi High Court · (1986) 25 TAXMAN 57
Income Tax Act, 1961 — Section 143, 144, 147, 271(1)(c)
High Courts30 Jul 1985
Vishwanath Vohra Vs Union of India
Delhi High Court · (1985) 28 DLT 496 : (1985) 9 DRJ 200 : (1985) 2 RCR(Criminal) 599 : (1986) RLR 33
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 11(1)
High Courts29 Jul 1985
Municipal Corporation of Delhi and Another Vs Murari Lal and Others
Delhi High Court · (1985) 9 DRJ 310
High Courts29 Jul 1985
Union of India Vs Kasturi Lal
Delhi High Court · (1986) 29 DLT 1 : (1986) 10 DRJ 164 : (1986) LabIC 728 : (1986) 1 RCR(Criminal) 425
High Courts29 Jul 1985Allowed
Municipal Corporation of Delhi and Others Vs Marvi Bai and Others
Delhi High Court · (1986) ACJ 373
High Courts26 Jul 1985
M.L. Gulati and others Vs J.L. Birmani
Delhi High Court · (1986) CriLJ 770 : (1985) 28 DLT 483 : (1985) ILR Delhi 504 : (1986) 2 RCR(Criminal) 371
High Courts25 Jul 1985
Malwa Sugar Mills Co. Ltd. Vs Union of India
Delhi High Court · (1989) 42 ELT 538
High Courts25 Jul 1985
Sabo Devi and Others Vs Pritam Singh and Others
Delhi High Court · (1985) 2 ACC 393 : (1986) ACJ 1067
High Courts25 Jul 1985
Dr. O.P. Bhargava Vs The State and Others
Delhi High Court · (1986) 29 DLT 62
Penal Code, 1860 (IPC) — Section 34, 420
High Courts24 Jul 1985
Commercial Refrigeration Corporation Vs Union of India
Delhi High Court · (1989) 42 ELT 534
High Courts24 Jul 1985
Ajanta Iron and Steel Co. Vs Union of India
Delhi High Court · (1989) 42 ELT 537
High Courts22 Jul 1985
N.S. Jain Vs The Superintendent, Central Jail
Delhi High Court · (1985) 9 DRJ 349 : (1986) 1 RCR(Criminal) 23 : (1985) RLR 502
High Courts22 Jul 1985
Sat Pal Vs The State
Delhi High Court · (1985) 28 DLT 325 : (1986) 11 DRJ 242 : (1986) 1 RCR(Criminal) 333