High Courts16 Nov 1982
Mohd. Ali Khan and others Vs Commissioner of Wealth Tax, New Delhi
Delhi High Court · (1983) 34 CTR 128 : (1983) 140 ITR 948
COURT ARCHIVE
Delhi High Court judgments
1,22,877 judgments · page 5,914 of 6,144
High Courts16 Nov 1982
Mohd. Ali Khan Vs Commissioner of Wealth Tax
Delhi High Court · (1983) 12 TAXMAN 330
Income Tax Act, 1922 — Section 2(1)(c)Wealth Tax Act, 1957 — Section 5(1)(iii)
High Courts12 Nov 1982
Har Bhagwan Sharma and Others Vs Badri Bhagat Jhandewalan Temple Society and Others
Delhi High Court · (1983) 23 DLT 134
High Courts12 Nov 1982
Jagmohan Verma Vs Sunita Verma
Delhi High Court · (1983) 4 DRJ 144 : (1983) RLR 140
High Courts12 Nov 1982
Sita Ram Joginder Kumar Vs The Assistant Commissioner of Sales Tax, Delhi and another
Delhi High Court · (1983) 54 STC 19
High Courts12 Nov 1982
S.S. Sandhu Vs Union of India and Another
Delhi High Court · (1983) 5 DRJ 40 : (1983) RLR 313 : (1983) 1 SLJ 475
High Courts11 Nov 1982
Union of India Vs Siri Ram and Another
Delhi High Court · (1983) 23 DLT 288 : (1983) 4 DRJ 129 : (1983) RLR 45
High Courts09 Nov 1982
Shanti Lal Mehta Vs Union of India and Others
Delhi High Court · (1983) ILR Delhi 374
High Courts05 Nov 1982
Charanjit Singh Vs Arun Purie and Others
Delhi High Court · (1983) 4 DRJ 86 : (1982) 2 ILR Delhi 953 : (1983) RLR 48
High Courts05 Nov 1982
Mewa Devi and Others Vs Sri Kishan Das and Others
Delhi High Court · AIR 1983 Delhi 176 : (1983) 23 DLT 148 : (1983) 4 DRJ 161 : (1983) RLR 73
High Courts05 Nov 1982
Ashok Kumar and Others Vs Sri Kishan Dass and Another
Delhi High Court · (1983) ILR Delhi 1(1)
High Courts04 Nov 1982
Ashok Leyland Ltd. Vs Union of India and Others
Delhi High Court · AIR 1980 Delhi 140 : (1983) 23 DLT 278 : (1983) 4 DRJ 118 : (1983) RLR 519
High Courts03 Nov 1982
Harprashad and Co. Ltd. Vs Sudarshan Steel Rolling Mills and others
Delhi High Court · AIR 1980 Delhi 174(1)
High Courts03 Nov 1982
Harprashad and Co. Ltd. Vs Sudarshan Steel Rolling Mills and Others
Delhi High Court · AIR 1983 Delhi 128 : (1985) 58 CompCas 531 : (1983) 23 DLT 34 : (1983) 4 DRJ 131
High Courts03 Nov 1982
Kuldip Kaur and Others Vs Prakash Chand Khurana and Others
Delhi High Court · AIR 1983 Delhi 328 : (1983) 23 DLT 131 : (1983) 4 DRJ 80
High Courts03 Nov 1982
Smt. Mridula Bhaskar Vs Ishwar Industries Ltd.
Delhi High Court · (1985) 58 CompCas 442 : (1983) RLR 213
High Courts03 Nov 1982
State of Bank of India Vs O.P. Gupta and others
Delhi High Court · AIR 1983 Delhi 214 : (1984) 56 CompCas 404
High Courts03 Nov 1982
Kanta Parshad Sharma Vs Union of India and Others
Delhi High Court · (1983) 23 DLT 218