High Courts10 Sept 1985
Kumari T. Varalakshmi Vs Union of India (UOI) and Others
Delhi High Court · AIR 1986 Delhi 377
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 5,913 of 6,208
High Courts10 Sept 1985
R.N. Gujral and Others Vs Ram Rang Batra
Delhi High Court · (1985) 28 DLT 456 : (1985) 9 DRJ 258 : (1986) 1 RCR(Criminal) 145
High Courts09 Sept 1985
Commissioner of Income Tax Vs Shanta Electrical Industries
Delhi High Court · (1986) 52 CTR 217 : (1986) 160 ITR 774
High Courts09 Sept 1985
Raju (Now Confined in Central Jail) Vs The State
Delhi High Court · (1986) 29 DLT 286
High Courts06 Sept 1985
Hindustan Computers Ltd. and Others Vs Kaushlaya Rani
Delhi High Court · (1986) 29 DLT 56 : (1985) 9 DRJ 211 : (1985) RLR 579
High Courts06 Sept 1985
Dharamvir and Others Vs State
Delhi High Court · (1985) 31 DLT 3 : (1985) 9 DRJ 206
High Courts06 Sept 1985Dismissed
Usha Mehra and Others Vs Naresh Chand and Others
Delhi High Court · (1985) ACJ 752
Central Motor Vehicles Rules, 1989 — Regulation 6, 7Civil Procedure Code, 1908 (CPC) — Section 151, 152Evidence Act, 1872 — Section 106
High Courts05 Sept 1985
Rakesh Kaushik Vs Delhi Administration and Another
Delhi High Court · (1986) CriLJ 566 : (1986) 1 ILR Delhi 451 : (1986) 2 RCR(Criminal) 171
Constitution of India, 1950 — Article 14
High Courts05 Sept 1985
Kartar Kaur and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1986) 10 DRJ 329
High Courts03 Sept 1985
S. Joginder Singh Vs Nirmal Naini Mehra and Others
Delhi High Court · AIR 1986 Delhi 305 : (1985) 28 DLT 418 : (1985) 9 DRJ 301
High Courts03 Sept 1985
O.P. Mehta Vs Saroj Mehta
Delhi High Court · AIR 1986 Delhi 327 : (1986) 10 DRJ 8
High Courts02 Sept 1985
Kailash Chand Vs The State and others
Delhi High Court · (1986) CriLJ 1703 : (1985) ILR Delhi 807 : (1986) 1 RCR(Criminal) 485 : (1986) RLR 81
High Courts30 Aug 1985
Ramesh Kumar and Others Vs The State
Delhi High Court · (1986) 30 DLT 34 : (1985) 9 DRJ 245 : (1985) 2 RCR(Criminal) 47
High Courts29 Aug 1985
Fred Hausmann Ag Vs Bio-solar P. Ltd.
Delhi High Court · (1987) 61 CompCas 714
Companies Act, 1956 — Section 433, 434
High Courts29 Aug 1985
Munni Devi and Others Vs Municipal Corporation of Delhi
Delhi High Court · (1986) 29 DLT 38 : (1985) 9 DRJ 270 : (1985) RLR 544
High Courts29 Aug 1985
Redihot Electricals, Delhi Vs Union of India and others
Delhi High Court · (1986) 23 ELT 421