High Courts14 Aug 1985
Municipal Corporation of Delhi Vs Smt. V.T. Naresh and another
Delhi High Court · (1985) 9 DRJ 173 : (1986) 1 LLJ 323
COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 5,915 of 6,208
High Courts14 Aug 1985
Dr. Ganga Prashad Gupta and Sons Vs S.C. Gudimani
Delhi High Court · AIR 1986 Delhi 329
Trade and Merchandise Marks Act, 1958 — Section 27Trade Marks Act, 1940 — Section 8
High Courts14 Aug 1985
State (Delhi Administration) Vs Pawan Kumar Garg
Delhi High Court · (1985) 9 DRJ 228 : (1986) 1 ILR Delhi 427 : (1986) 1 RCR(Criminal) 142 : (1985) RLR 565
High Courts14 Aug 1985Dismissed
Municipal Corporation of Delhi Vs Padma Devi and Another
Delhi High Court · (1986) 52 FLR 372 : (1995) 3 LLJ 501
Payment of Gratuity Act, 1972 — Section 1(3), 4(1)
High Courts13 Aug 1985
Subramaniam Swamy Vs Indian Institute of Technology
Delhi High Court · (1985) 28 DLT 524 : (1985) RLR 529
High Courts13 Aug 1985
H.K.S. Malik Vs S.M. Gupta Construction Co.
Delhi High Court · (1985) 9 DRJ 224 : (1986) 1 RCR(Criminal) 505
High Courts13 Aug 1985
Raj Virendra Singh Vs Virendra Singh
Delhi High Court · (1985) 9 DRJ 288
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts12 Aug 1985
Baligur Rehman Vs Union of India and others
Delhi High Court · (1987) CriLJ 23 : (1986) 30 DLT 395
High Courts12 Aug 1985
Baugur Rehman Vs Union of India and Others
Delhi High Court · (1987) CriLJ 23 : (1986) 30 DLT 395
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3
High Courts09 Aug 1985
Roshan Lal Bharadwaj Vs Shiv General Finance (P.) Ltd.
Delhi High Court · (1985) 28 DLT 364
High Courts09 Aug 1985
Commissioner of Income Tax, Delhi-I Vs Minocha Brothers P. Ltd.
Delhi High Court · (1986) 52 CTR 346 : (1986) 160 ITR 134
High Courts09 Aug 1985
Jiyajeerao Cotton Mills Ltd. and others Vs Deputy Secretary to the Government of India, Ministry of Law, Justice and Company Affairs, and others
Delhi High Court · (1989) 65 CompCas 525
Monopolies and Restrictive Trade Practices Act, 1969 — Section 2, 21, 26(2), 27
High Courts07 Aug 1985
Amar Singh and another Vs Atma Singh and others
Delhi High Court · (1987) 62 CompCas 353
Motor Vehicles Act, 1939 — Section 96, 96(4)
High Courts07 Aug 1985Allowed
Delhi Bottling Co. Pvt. Ltd. and Another Vs Central Board for the Prevention and Control of Water Pollution
Delhi High Court · AIR 1986 Delhi 152
Water (Prevention and Control of Pollution) Act, 1974 — Section 21, 21(1), 21(2), 21(3), 21(4)
High Courts07 Aug 1985
Amar Singh and Another Vs Atma Singh and Another
Delhi High Court · (1985) 2 ACC 451 : (1986) ACJ 886
High Courts06 Aug 1985
Bhupinder Singh Vs Union of India and Others
Delhi High Court · (1985) 28 DLT 493 : (1987) 1 RCR(Criminal) 187 : (1985) RLR 507
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 2
High Courts06 Aug 1985
Municipal Corporation of Delhi and Others Vs Suman Chopra
Delhi High Court · (1986) 1 ACC 97 : (1987) ACJ 304
High Courts06 Aug 1985
Delhi Transport Corporation and Another Vs Kanta Jolly and Others
Delhi High Court · (1986) 2 ACC 191
High Courts02 Aug 1985
Budh Singh (Now in Tihar Jail), Sher Singh (Now in Tihar Jail), Bishan Sarup (Now in Tihar Jail) and Mohd. Akhatar (Now on Bail) Vs State
Delhi High Court · (1986) 29 DLT 70