High Courts05 Feb 1981
Income Tax Officer, Special Civil No. VII, New Delhi and another Vs Dwarka Das and Brothers
Delhi High Court · (1981) 131 ITR 571
COURT ARCHIVE
Delhi High Court judgments
1,22,059 judgments · page 5,912 of 6,103
High Courts04 Feb 1981
St. Mary''s School Vs Henry Brooks
Delhi High Court · (1981) 19 DLT 263 : (1981) 2 DRJ 90
High Courts04 Feb 1981
Shyam Lal Sunder Lal Vs Lt. Governor, Delhi
Delhi High Court · (1981) ILR Delhi 632 : (1981) 48 STC 561
High Courts04 Feb 1981
Jagdish Parshad Gupta Vs Youngmen Benefit Chit Fund (P.) Ltd. (In Liquidation) and others
Delhi High Court · (1981) 51 CompCas 201 : (1981) ILR Delhi 790
High Courts04 Feb 1981
Kewal Krishan Vs J. Stone and Company (India) Pvt. Ltd.
Delhi High Court · AIR 1981 Delhi 199 : (1981) 19 DLT 202 : (1981) 2 DRJ 102 : (1981) RLR 242
High Courts03 Feb 1981
Shafiq Ahmad and Others Vs Shah Jehan Begum
Delhi High Court · AIR 1981 Delhi 202 : (1981) 20 DLT 214 : (1981) RLR 363
High Courts03 Feb 1981Dismissed
R.K. Luthra Vs Balkishan Dass Ram Kishore Gupta and Another
Delhi High Court · (1981) 19 DLT 266
Delhi Rent Control Act, 1958 — Section 1(2), 14(1), 39
High Courts02 Feb 1981Allowed
Uttam Chand and another Vs Atma Ram and others
Delhi High Court · AIR 1981 Delhi 112
High Courts02 Feb 1981
Delhi Consumers'' Co-operative Wholesale Store Ltd. Vs Commissioner of Sales Tax, Delhi
Delhi High Court · (1981) ILR Delhi 351 : (1981) 47 STC 443
High Courts02 Feb 1981
Commissioner, Sales Tax, New Delhi Vs Sita Ram Joginder Kumar
Delhi High Court · (1982) 49 STC 145
High Courts02 Feb 1981
Truck Operators'' Union Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1981) ILR Delhi 636 : (1981) 132 ITR 62 : (1981) 6 TAXMAN 225
High Courts02 Feb 1981
R.L. Narang Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1982) 136 ITR 108 : (1981) 6 TAXMAN 61
High Courts02 Feb 1981
Additional Commissioner of Income Tax, Delhi-I Vs Kalsi Tyre (P.) Ltd.
Delhi High Court · (1981) 131 ITR 636 : (1981) 6 TAXMAN 81
High Courts01 Feb 1981
Kundan Lal and Another Vs Hari Ram and Others
Delhi High Court · AIR 1981 Delhi 144 : (1981) 19 DLT 293 : (1981) ILR Delhi 619 : (1981) RLR 290
High Courts30 Jan 1981
Ramchand Sri Ram, Joint Hindu Family Firm and Another Vs Hira Lal and Another
Delhi High Court · (1981) 20 DLT 34 : (1981) 2 DRJ 75 : (1981) RLR 197
High Courts30 Jan 1981
Commissioner of Income Tax, Delhi-I Vs J.M.A. Industries Ltd.
Delhi High Court · (1981) 23 CTR 102 : (1981) 129 ITR 373
High Courts29 Jan 1981
Chhabli Das Gupta Vs Paryagwati
Delhi High Court · (1981) 19 DLT 262 : (1981) 2 DRJ 100 : (1981) RLR 195
High Courts28 Jan 1981
Commissioner of Sales Tax, Delhi Vs Envoys India (P.) Ltd.
Delhi High Court · (1981) 48 STC 443
High Courts27 Jan 1981
H. J. Leach and Company Vs Union of India and another
Delhi High Court · (1981) 8 ELT 182
High Courts27 Jan 1981
K.K. Bali Vs Comptroller and Auditor General of India and Others
Delhi High Court · (1981) ILR Delhi 454 : (1981) LabIC 1467
Central Civil Services (Conduct) Rules, 1964 — Rule 7Constitution of India, 1950 — Article 14