High Courts01 Sept 1980
Rehabilitation Ministry Employees'' Co-operative House Building Society Ltd. Vs Union of India and Others
Delhi High Court · (1980) ILR Delhi 1450
COURT ARCHIVE
Delhi High Court judgments
1,21,811 judgments · page 5,910 of 6,091
High Courts01 Sept 1980
Cummins Diesel Sales Service (India) Ltd. Vs The Director General of Supplies and Disposals, New Delhi
Delhi High Court · AIR 1981 Delhi 61 : (1981) 1 ILR Delhi 205
High Courts01 Sept 1980
Eova Ball Bearing Industry Vs Mico Ball Bearing
Delhi High Court · (1980) RLR 683
High Courts01 Sept 1980
Nova Ball Bearing Industries Vs Mico Ball Bearing
Delhi High Court · (1981) 19 DLT 20
High Courts29 Aug 1980
Commissioner of Income Tax, Delhi-II Vs Eternal Science of Man''s Society Commissioner of Income Tax, Delhi-II Vs Daulat Ram Public Mission and Commissioner of Income Tax, Delhi-II Vs Daulat Ram General Education Society
Delhi High Court · (1980) ILR Delhi 1559
High Courts29 Aug 1980
The Commissioner of Income Tax, New Delhi Vs The Eternal Science of Man''s Society, New Delhi and Others
Delhi High Court · (1980) 19 CTR 384 : (1981) 128 ITR 456
High Courts29 Aug 1980
Lajwanti and Others Vs Bahadur Singh and Others
Delhi High Court · AIR 1981 Delhi 67 : (1980) 18 DLT 449 : (1981) RLR 30
High Courts28 Aug 1980
Ganpat Ram Vs Gayatri Devi
Delhi High Court · (1981) 19 DLT 82 : (1980) 1 DRJ 126
High Courts28 Aug 1980
Zohra Bai Vs Abdul Wali
Delhi High Court · (1980) 18 DLT 407 : (1980) 1 DRJ 120
High Courts28 Aug 1980
Jain Shudh Vanaspati Ltd. and another Vs Union of India and others
Delhi High Court · (1980) 08 DEL CK 0020
High Courts27 Aug 1980Dismissed
Manganese Ore (India) Ltd., Nagpur Vs M/s. Mangilal Rungta, Calcutta
Delhi High Court · AIR 1981 Delhi 114
Civil Procedure Code, 1908 (CPC) — Section 37, 38, 39, 46
High Courts27 Aug 1980
Harvinder Singh Vs The Delhi Administration
Delhi High Court · (1981) 19 DLT 75
High Courts27 Aug 1980
Naubat Rai Ahluwalia Vs Shyam Sunder Khanna, Phool Rani, Usha Rani, Sudarshan Kumari, Rana Pratap Kohli and Shashi Bala
Delhi High Court · (1980) 1 DRJ 138
High Courts25 Aug 1980
Surendra Lal Mahendra Vs Jain Glazers and Others
Delhi High Court · (1981) ILR Delhi 257
High Courts24 Aug 1980Dismissed
Smt. Bimladevi, Smt. Sunaina, Smt. Sushma, Vineet Kumar and Vinod Kumar Vs Union of India (UOI) and Another
Delhi High Court · (1980) 08 DEL CK 0037
High Denomination Bank Notes (Demonetisation) Ordinance, 1978 — Section 3, 7, 8Reserve Bank of India Act, 1934 — Section 22, 26, 34
High Courts23 Aug 1980Allowed
Electric Construction and Equipment Company Limited Vs Union of India (UOI) and Others
Delhi High Court · (1981) ECR 237
High Courts22 Aug 1980
Jain Shudh Vanaspati Ltd., etc. Vs Union of India and Others
Delhi High Court · (1980) CENCUS 570 : (1982) 10 ELT 43 : (1981) ILR Delhi 222
High Courts21 Aug 1980
Radhka Narain and Others Vs Chandra Devi and Another
Delhi High Court · AIR 1981 Delhi 118 : (1982) 1 ILR Delhi 525