COURT ARCHIVE
Delhi High Court judgments
1,24,157 judgments · page 5,919 of 6,208
Commissioner of Income Tax Vs W.L. Kohli and Co.
Delhi High Court · (1986) 52 CTR 17 : (1987) 165 ITR 492 : (1986) 25 TAXMAN 152
P. Moidu Haji and another Vs Union of India and others
Delhi High Court · (1985) CriLJ 1430
Commissioner of Income Tax, Delhi-II Vs Bhai Sunder Dass and Sons P. Ltd.
Delhi High Court · (1986) 158 ITR 195
P. Moidu Haji and Another Vs Union of India (UOI) and Others
Delhi High Court · (1985) CriLJ 1430
Shakuntia Vs Hira Nand Sharma and Others
Delhi High Court · AIR 1986 Delhi 27 : (1985) 9 DRJ 185
Pal Jain and Another Vs Mulakh Raj
Delhi High Court · AIR 1987 Delhi 21 : (1985) 9 DRJ 145
Sohagwati Vs Delhi Transport Undertaking
Delhi High Court · (1985) 05 DEL CK 0083
Commissioner of Sales Tax Vs The Siemens India Limited
Delhi High Court · (1986) 61 STC 194
Chand and Others Vs State
Delhi High Court · (1985) 28 DLT 360 : (1986) 11 DRJ 247 : (1987) 1 RCR(Criminal) 71
Hazara Singh. Vs P.L. Joseph and Another
Delhi High Court · (1986) ACJ 277
Usha Mehra and Others Vs Naresh Chand and Others
Delhi High Court · (1985) 2 ACC 176 : (1988) 64 CompCas 42 : (1985) 28 DLT 120 : (1985) RLR 585
Dharam Raj @ Dharma Vs The State (Delhi Administration)
Delhi High Court · (1985) 28 DLT 341
Net Ram Vs Beant Singh
Delhi High Court · (1985) 28 DLT 318
Parkash Kaur and Others Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1986) 1 ACC 272 : (1985) ACJ 639
Usborn Lewis Vs Phylis Jordan
Delhi High Court · AIR 1986 Delhi 72 : (1986) RLR 175
South Asia Industries (P.) Ltd. Vs Commissioner of Income Tax, Delhi (Central)
Delhi High Court · (1986) 51 CTR 267 : (1985) 155 ITR 392 : (1986) 25 TAXMAN 171
Osborne Lewis Jordan Vs Phylis Sylvia Jordan and Another
Delhi High Court · (1985) 2 ILR Delhi 522