High Courts19 Sept 1980
Gian Singh and others Vs State (Delhi Administration) and others
Delhi High Court · (1981) CriLJ 670
COURT ARCHIVE
Delhi High Court judgments
1,22,059 judgments · page 5,921 of 6,103
High Courts19 Sept 1980
Addl. Commissioner of Income Tax, Delhi-II Vs Rajindra Flour and Allied Industries P. Ltd.
Delhi High Court · (1981) 128 ITR 402 : (1981) 6 TAXMAN 41 : (1981) 6 TAXMAN 1
High Courts19 Sept 1980
Bansi Dhar Kapur and Sons Vs Central Board of Revenue
Delhi High Court · (1981) 5 TAXMAN 171
High Courts19 Sept 1980
Darshan Singh and another Vs Lt. Governor, Delhi and others
Delhi High Court · (1981) CriLJ 820
High Courts18 Sept 1980
Dewan Izzat Rai Vs Dewan Iqbal Nath Nanda and Others
Delhi High Court · AIR 1981 Delhi 262 : (1981) 1 ILR Delhi 180
High Courts17 Sept 1980
Prayag Dass Rajgarhia Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1982) 138 ITR 291
High Courts17 Sept 1980
Neelam Kalra Vs Vinod Kalra
Delhi High Court · (1981) 19 DLT 250 : (1981) RLR 271
High Courts17 Sept 1980
Uttam Singh Duggal and Co., P., Ltd. Vs Commissioner of Income Tax (Central), Calcutta
Delhi High Court · (1981) 127 ITR 21
High Courts17 Sept 1980
National Agricultural Co-operative Marketing Federation of India Ltd. Vs Union of India and others
Delhi High Court · (1981) 130 ITR 928 : (1981) 6 TAXMAN 123
High Courts16 Sept 1980
The Oriental Fire and General Insurance Co. Ltd. Vs Kiran Wati and Others
Delhi High Court · (1981) 19 DLT 247
High Courts16 Sept 1980
Oriental Fire and General Insurance Company Ltd. Vs Smt. Kiran Wati and others
Delhi High Court · (1981) 19 DLT 247
High Courts16 Sept 1980Dismissed
Miss Mohinder Kaur Kochhar Vs Punjab National Bank Limited, New Delhi and others
Delhi High Court · AIR 1981 Delhi 106
Civil Procedure Code, 1908 (CPC) — Section 34Contract Act, 1872 — Section 196, 197Evidence Act, 1872 — Section 114
High Courts15 Sept 1980
Commissioner, Income Tax Vs Rohtak and H. Distt. Ele. S.Co.
Delhi High Court · (1981) RLR 566
High Courts15 Sept 1980
Rohatak and Hissar Districts Electric Supply Co. (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1981) 5 TAXMAN 116
Income Tax Act, 1922 — Section 10(5)Income Tax Act, 1961 — Section 143(3), 154, 154(1 A), 256(1), 297(2)(b)
High Courts15 Sept 1980
Rohtak and Hissar Districts Electric Supply Co. (P.) Ltd. Vs Commissioner of Income Tax, Delhi-I
Delhi High Court · (1981) 128 ITR 52
High Courts12 Sept 1980
Employees State Insurance Corporation Vs Roopchand and Co.
Delhi High Court · (1981) RLR 50
High Courts11 Sept 1980
Manohar Lal Vs Life Insurance Corporation
Delhi High Court · AIR 1981 Delhi 171 : (1982) 52 CompCas 379 : (1981) 19 DLT 38(1) : (1980) 2 ILR Delhi 1305
High Courts09 Sept 1980
Ramesh Chand Sharma Vs Harpal Singh Sharma
Delhi High Court · (1980) 18 DLT 412 : (1981) 2 DRJ 27
High Courts09 Sept 1980
Narain Das Vs Krishan Lal Longani
Delhi High Court · (1980) 18 DLT 419 : (1980) 1 DRJ 113
High Courts09 Sept 1980
Bawa Potteries, Mehrauli Vs Union of India and another
Delhi High Court · (1992) 40 ECR 152 : (1981) 8 ELT 114