High Courts08 May 1985Dismissed

Pioneer Engineering Co. Vs D.H. Machine Tools

Delhi High Court · AIR 1986 Delhi 165

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 20 Rule 7, 115, 148, 149Delhi and Ajmer Rent Control Act, 1952 — Section 15(3)Specific Relief Act, 1963 — Section 28
High Courts03 May 1985

Divi Das Vs Union of India and Others

Delhi High Court · (1986) CriLJ 134 : (1985) 28 DLT 197 : (1986) 1 RCR(Criminal) 153

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)