COURT ARCHIVE
Delhi High Court judgments
1,23,783 judgments · page 5,924 of 6,190
Menaka Gandhi Vs Indira Gandhi and Another
Delhi High Court · AIR 1985 Delhi 114 : (1984) 7 DRJ 238
The Staff Superintendent of State Bank of Patiala Vs The Presiding Officer and Others
Delhi High Court · (1985) 1 SLJ 411
Balbir Singh Vs Union of India and Others
Delhi High Court · (1985) 1 Crimes 929 : (1984) 26 DLT 413 : (1984) RLR 564
Staff. Supdt. of State Bank of Patiala Vs The Presiding Officer, Central Govt. Industrial Tribunal-cum-labour Court and others
Delhi High Court · (1985) ILR Delhi 863 : (1985) 2 LLJ 440(2)
Agrob Anlagewbau Gmbh Vs Orient Ceramics and Industries Ltd.
Delhi High Court · (1986) 60 CompCas 691
D.L.F. United Limited Vs Commissioner of Income Tax
Delhi High Court · (1986) 161 ITR 714
Mahinder Kumar Khandelwal Vs Padam Chand
Delhi High Court · (1984) 26 DLT 452 : (1984) 7 DRJ 196
Director General of Health Services, Govt. of India, New Delhi Vs Sunder Lal and others
Delhi High Court · (1985) CriLJ 1136
Municipal Corporation of Delhi Vs Anil Kumar and Another
Delhi High Court · (1984) 2 Crimes 427 : (1984) 26 DLT 387 : (1985) 1 RCR(Criminal) 85 : (1984) RLR 569
Director General of Health Services, Govt. of India Vs Sunder Lal and Others
Delhi High Court · (1985) CriLJ 1136 : (1985) 1 RCR(Criminal) 113
M. Bassi Vs Union of India and Others
Delhi High Court · (1985) ILR Delhi 375 : (1985) LabIC 526
Delhi Development Authority and Others Vs Alkarma
Delhi High Court · AIR 1985 Delhi 132 : (1984) 2 ILR Delhi 660 : (1984) RLR 693
Commissioner of Income Tax Vs Prem Bandhu Gupta
Delhi High Court · (1985) 44 CTR 36 : (1985) 156 ITR 737 : (1985) 21 TAXMAN 228
Commissioner of Income Tax Vs Shri Ramadhar
Delhi High Court · (1985) 44 CTR 31 : (1985) 156 ITR 755 : (1985) 21 TAXMAN 224
Penguin Books Ltd. Vs India Book Distributors and Others
Delhi High Court · AIR 1985 Delhi 29 : (1984) 26 DLT 316 : (1985) 1 ILR Delhi 35
Pnb Finance and Industries Ltd. and others Vs Miss Gita Kripalani, Income Tax Officer, Company Circle X, New Delhi
Delhi High Court · (1985) 49 CTR 249 : (1985) ILR Delhi 299 : (1985) 22 TAXMAN 561
Smt. Budho Devi Vs Commissioner of Income Tax
Delhi High Court · (1985) 20 TAXMAN 322
Sher Singh Tara Chand Vs The State
Delhi High Court · (1984) 2 Crimes 490 : (1984) 26 DLT 371