High Courts19 Apr 1982
The Additional Commissioner of Income Tax, New Delhi Vs Achal Kumar Jain
Delhi High Court · (1982) 30 CTR 146 : (1982) ILR Delhi 939 : (1983) 142 ITR 606 : (1982) 11 TAXMAN 228
COURT ARCHIVE
Delhi High Court judgments
1,22,875 judgments · page 5,925 of 6,144
High Courts19 Apr 1982
Commissioner of Income Tax, Delhi-IV Vs Kundan Lal
Delhi High Court · (1982) 30 CTR 343 : (1982) ILR Delhi 195 : (1983) 144 ITR 547
High Courts16 Apr 1982Allowed
Commissioner of Income Tax, Delhi-I Vs National Industrial Corporation
Delhi High Court · (1982) 52 CompCas 535 : (1982) 30 CTR 339 : (1982) 137 ITR 586
Companies Act, 1956 — Section 205, 210, 215, 216, 219Income Tax Act, 1961 — Section 34(3)
High Courts16 Apr 1982
The Commissioner of Income Tax, Delhi Vs National Industrial Corporation
Delhi High Court · (1982) ILR Delhi 21 : (1982) 11 TAXMAN 1
High Courts15 Apr 1982
Salwan Public School, etc. Vs D.K. Dass, etc.
Delhi High Court · (1982) ILR Delhi 268
High Courts15 Apr 1982
Addl. Commissioner of Income Tax, Delhi-II Vs Netar Krishana Sahgals Pvt. Ltd.
Delhi High Court · (1983) 34 CTR 376 : (1983) 141 ITR 681
High Courts15 Apr 1982
Essco Sanitations Vs Mascot Industries (India)
Delhi High Court · AIR 1982 Delhi 308 : (1982) 2 ILR Delhi 329
High Courts14 Apr 1982
Shamsher Singh Vs H.S. Malik
Delhi High Court · (1982) 22 DLT 1 : (1984) 1 ILR Delhi 268
High Courts14 Apr 1982
Raunaq Raj and Another Vs Appellate Officer and Others
Delhi High Court · AIR 1981 Delhi 391 : (1982) ILR Delhi 404
High Courts14 Apr 1982
Bhola Nath Arora and Another Vs The State
Delhi High Court · (1982) CriLJ 1482 : (1982) 22 DLT 32
High Courts12 Apr 1982
Ludwig Wunsche and Co. Vs Raunaq International Ltd. and Others
Delhi High Court · AIR 1983 Delhi 247 : (1982) 22 DLT 53 : (1983) 4 DRJ 8
High Courts12 Apr 1982
I.T.C. Limited Vs Superintendent of Central Excise and others
Delhi High Court · (1983) 12 ELT 281
High Courts12 Apr 1982
Avinash Chander Vs Sohini Devi
Delhi High Court · (1982) 21 DLT 486 : (1982) RLR 604
High Courts08 Apr 1982
Ashok Kumar, Omperkash, R.P. Bajaj and R.P. Oberoi Vs State
Delhi High Court · (1982) 21 DLT 62 : (1982) RLR 677
High Courts08 Apr 1982
Banwari Lal Radhe Mohan Vs Punjab State Co-operative Supply and Marketing Federation Ltd. and Another
Delhi High Court · AIR 1982 Delhi 357 : (1985) 58 CompCas 210 : (1982) 3 DRJ 233 : (1982) RLR 525
High Courts08 Apr 1982
Ashok Kumar Vs Ram Gopal
Delhi High Court · (1982) 22 DLT 188 : (1982) RLR 598
High Courts08 Apr 1982
J.C. Mehta Vs The State and Another
Delhi High Court · (1982) CriLJ 1488 : (1982) 22 DLT 64 : (1982) RLR 611
High Courts05 Apr 1982
Triveni Engineering Works Ltd. Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1982) 29 CTR 234 : (1982) ILR Delhi 891 : (1982) 10 TAXMAN 136