High Courts09 May 1969
Jagdish Chander Dhawan Vs R.S. Amar Nath Mehra
Delhi High Court · (1969) ILR Delhi 816
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,858 of 5,884
High Courts09 May 1969
Riaz Ahmed Vs Habeeb-Ur-Rehman
Delhi High Court · (1969) 5 DLT 630 : (1969) ILR Delhi 474 Supp
High Courts08 May 1969
Delhi Administration Vs Ram Nath Aggarwal
Delhi High Court · (1969) CriLJ 1279 : (1970) 6 DLT 212
High Courts06 May 1969
Faqir Chand Vs The Municipal Corporation of Delhi and Others
Delhi High Court · (1969) ILR Delhi 581
High Courts06 May 1969Allowed
Concord Finance (P.) Ltd. Vs Rawalpindi Theatres (P.) Ltd.
Delhi High Court · (1969) 05 DEL CK 0011
High Courts01 May 1969Dismissed
Mohan Singh Vs Roshan Lal and Others
Delhi High Court · AIR 1970 Delhi 88
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 13(2), 151
High Courts28 Apr 1969
Uma Datt Vs R.K. Sardana and Another
Delhi High Court · AIR 1970 Delhi 56
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 54, Order 21 Rule 66, Order 21 Rule 67, Order 21 Rule 68, Order 21 Rule 90
High Courts28 Apr 1969
Banarsi Lal Vs Neelam and Others
Delhi High Court · AIR 1969 Delhi 304 : (1969) CriLJ 1370
High Courts25 Apr 1969
Shital Prasad Tyagi Vs The Principal, Central Institute of Education, Delhi and Others
Delhi High Court · (1969) ILR Delhi 1184
High Courts25 Apr 1969
Sumer Chand Vs Daya Sarup Saxena
Delhi High Court · (1970) 6 DLT 145 : (1969) ILR Delhi 984 Supp
High Courts25 Apr 1969
Mahan Singh Vs The New Delhi Municipal Committee
Delhi High Court · (1969) ILR Delhi 824
High Courts24 Apr 1969
Raymon Engineering Works Vs The Union of India and Another
Delhi High Court · (1969) ILR Delhi 564
High Courts24 Apr 1969
Raymond Engineering Works, Calcutta Vs Union of India and Another
Delhi High Court · AIR 1970 Delhi 5
High Courts24 Apr 1969
Washdev Singh Bigi Vs Union of India and Another
Delhi High Court · AIR 1970 Delhi 85 : (1969) ILR Delhi 469
High Courts24 Apr 1969
Suraj Bhan Goel and Others Vs Dhapo Devi and Others
Delhi High Court · (1969) ACJ 192 : (1969) 5 DLT 638
High Courts22 Apr 1969
Shrimangal Sen Vs Mina Devi and Another
Delhi High Court · (1969) ILR Delhi 627