High Courts24 Mar 1969
Chiranji Lal Vs The Income Tax Officer and Others, New Delhi
Delhi High Court · (1969) ILR Delhi 1167
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,860 of 5,884
High Courts20 Mar 1969
Gurbachan Singh Vs State
Delhi High Court · AIR 1970 Delhi 102 : (1970) CriLJ 674 : (1970) 6 DLT 361 : (1969) ILR Delhi 748 Supp
High Courts20 Mar 1969
Charanji Lal Vs Sushil Chander Bharal
Delhi High Court · AIR 1970 Delhi 26 : (1970) 6 DLT 43
High Courts17 Mar 1969
S. Sundarajan Vs Union of India and Others
Delhi High Court · AIR 1970 Delhi 29 : (1970) CriLJ 213 : (1970) 6 DLT 1 : (1985) 2 ILR Delhi 734
High Courts06 Mar 1969
The Ishwari Khetan Sugar Mills Pvt. Ltd., Lakshmiganj, Uttar Pradesh Vs Union of India and Others
Delhi High Court · AIR 1970 Delhi 122 : (1985) 2 ILR Delhi 892
High Courts27 Feb 1969
Hans Raj Vs Commissioner of Excise, Vikas Bhawan, New Delhi and Others
Delhi High Court · AIR 1970 Delhi 107
High Courts26 Feb 1969Allowed
Registrar of Companies Vs Dr. Hardit Singh Giani, Voluntary Liquidator, Saroup Bansilal Engineers (India) P. Ltd.
Delhi High Court · (1969) 02 DEL CK 0006
High Courts25 Feb 1969
Darshan Devi Vs Vidya Nath Misra
Delhi High Court · (1969) 5 DLT 405 : (1969) ILR Delhi 216 Supp
High Courts25 Feb 1969
Commissioner of Income Tax Vs Delhi Race Club (1940) Ltd.
Delhi High Court · (1970) 75 ITR 111
High Courts25 Feb 1969
Jain Bros. and Others Vs Union of India
Delhi High Court · (1969) ILR Delhi 687 : (1969) 74 ITR 808
High Courts24 Feb 1969
State Vs J.N. Manchanda, Motor Vehicle Inspector, Delhi
Delhi High Court · (1969) ILR Delhi 619
High Courts20 Feb 1969
State (Delhi Administration) Vs Mewa Singh
Delhi High Court · (1969) 5 DLT 506
High Courts19 Feb 1969
Haria Vs Gaon Sabha of Villages Dera Mandi
Delhi High Court · (1969) 5 DLT 624 : (1972) 2 ILR Delhi 964
High Courts17 Feb 1969
Hafiz Zahoor Uddin Vs The Custodian of Evacuee Property
Delhi High Court · (1969) 5 DLT 559
High Courts14 Feb 1969
Chander Prabha Vs Prem Nath Kapur
Delhi High Court · AIR 1969 Delhi 283 : (1969) ILR Delhi 291
High Courts14 Feb 1969
Assistant Collector of Customs, Customs House, Indraprastha Estate, New Delhi Vs Tilak Raj Shiv Dayal, Dehradun
Delhi High Court · AIR 1969 Delhi 301 : (1969) CriLJ 1245 : (1969) ILR Delhi 878 Supp