High Courts21 Apr 1969
Jagjit Singh and Another Vs Sujan Singh and Another
Delhi High Court · (1970) 6 DLT 69
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,859 of 5,884
High Courts21 Apr 1969
Daljit Singh Vs Union of India
Delhi High Court · AIR 1970 Delhi 52 : (1969) ILR Delhi 644
High Courts19 Apr 1969
Installment Supply Private Ltd. Vs Mohd. Shabir Khan and Others
Delhi High Court · (1969) ILR Delhi 949
High Courts17 Apr 1969
A.K.K. Namibiar, Special Inspector General of Police, Hyderabad Vs The Union of India and Another
Delhi High Court · (1969) ILR Delhi 533
High Courts15 Apr 1969
The Uttar Pradesh Samaj Co-operative Housebuilding Society Ltd., New Delhi Vs Union of India and Others
Delhi High Court · (1970) 6 DLT 554
High Courts15 Apr 1969
Radha Kishan Khandelwal Vs Assistant Registrar of Trade Marks and Others
Delhi High Court · AIR 1969 Delhi 324 : (1969) ILR Delhi 1227
Trade and Merchandise Marks Rules, 1959 — Rule 71, 72, 73, 74, 75
High Courts09 Apr 1969Dismissed
Universal Industries and Cotton Mills Ltd. Vs Abdul Rehman and Others
Delhi High Court · (1970) ACJ 101
High Courts09 Apr 1969
Gautam Electric Motors Vs Firm Shantilal and Bros.
Delhi High Court · (1969) ILR Delhi 708
High Courts09 Apr 1969
Patanjal and Another Vs Rawalpindi Theatres (P) Ltd.
Delhi High Court · AIR 1970 Delhi 19 : (1969) ILR Delhi 393
High Courts08 Apr 1969
Babulal Amthalal Mehta Vs The Union of India and Others
Delhi High Court · (1969) ILR Delhi 860
High Courts07 Apr 1969
Chander Bhan Vs Nandlal and Another
Delhi High Court · (1969) 5 DLT 531 : (1969) ILR Delhi 328
High Courts02 Apr 1969
Ayashi Lal Vs The State
Delhi High Court · (1970) CriLJ 227 : (1969) ILR Delhi 978
High Courts01 Apr 1969
Madan Lal Vs Competent Authority Slum Areas
Delhi High Court · (1970) ILR Delhi 106
High Courts01 Apr 1969
Amarjit Kaur and Others Vs Vanguard Insurance Co. Ltd. and Others
Delhi High Court · (1969) ACJ 286 : (1969) ILR Delhi 603 Supp : (1969) ILR Delhi 603