High Courts29 May 1969
S. Harnam Singh and Others Vs Lieutenant Governor, Delhi and Another
Delhi High Court · AIR 1970 Delhi 66
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,857 of 5,884
High Courts29 May 1969
Hari Chand Vs Mohinder Nath
Delhi High Court · (1970) 6 DLT 234 : (1969) ILR Delhi 702 Supp
High Courts28 May 1969
Fedders Lloyd Corporation Pvt. Ltd. Vs Lt. Governor, Delhi and Others
Delhi High Court · AIR 1970 Delhi 60 : (1970) 20 FLR 343 : (1969) ILR Delhi 632
High Courts27 May 1969
L. Munshi Lal Bhasin Vs The Controller of Estate Duty Delhi and Rajasthan
Delhi High Court · (1970) 6 DLT 129 : (1970) 77 ITR 247
High Courts26 May 1969
Lal and Co. and Another Vs A.R. Chadha and Others
Delhi High Court · (1970) ILR Delhi 202
High Courts23 May 1969
Shankar and Others Vs Ram Saran and Others
Delhi High Court · (1970) ILR Delhi 94
High Courts22 May 1969
Urvinder Estate Private Ltd. Vs Karam Chand Prem Chand Private Ltd. and Others
Delhi High Court · (1970) ILR Delhi 210
High Courts21 May 1969
Paras Ram Vs Union of India and Others
Delhi High Court · AIR 1970 Delhi 119 : (1970) 6 DLT 578
High Courts21 May 1969
Crown Hotel, New Delhi Vs The Commissioner of Income Tax, Delhi
Delhi High Court · (1969) ILR Delhi 682
High Courts20 May 1969
Sujan Singh and Another Vs The Appellate Assistant Commisoner, Sales Tax
Delhi High Court · (1970) 6 DLT 12 : (1969) 24 STC 504
High Courts20 May 1969
Mangal Sen Vs Union of India
Delhi High Court · AIR 1970 Delhi 44 : (1970) 6 DLT 473
High Courts20 May 1969
Management, National Productivity Council Vs S.N. Kaul
Delhi High Court · (1969) ILR Delhi 509 : (1969) 2 LLJ 186
High Courts15 May 1969
The Official Liquidator, Peoples Insurance Company Ltd., (In Liquidation) Vs Mangal Singh etc.
Delhi High Court · AIR 1970 Delhi 58 : (1969) ILR Delhi 522
High Courts15 May 1969
Rajeshwar Prashad Vs The Collector of Customs and Central Excise and Others
Delhi High Court · (1970) 6 DLT 289 : (1969) ILR Delhi 1178 Supp
High Courts13 May 1969
Gurcharan Singh Vs Hans Raj
Delhi High Court · (1969) 5 DLT 539 : (1969) ILR Delhi 387 Supp
High Courts12 May 1969
Ratti Ram Tobacco Dealer Vs Union of India (UOI) and Ors
Delhi High Court · (1978) 2 ELT 505
High Courts09 May 1969
Deep Chand Gupta Vs The Union of India
Delhi High Court · (1970) 6 DLT 154 : (1969) ILR Delhi 964 Supp