High Courts29 Aug 1969
The Vanguard Insurance Co. Ltd. Vs Rohini Bhan and Others
Delhi High Court · (1970) ACJ 11 : (1969) ILR Delhi 775
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,855 of 5,884
High Courts27 Aug 1969Allowed
Khidni and Others Vs Dayal Singh and Others
Delhi High Court · (1969) ACJ 444
High Courts26 Aug 1969
Municipal Corporation of Delhi and Others Vs Chaman Dass
Delhi High Court · (1969) 5 DLT 642
High Courts26 Aug 1969
Ram Kishore Rastogi Vs The Appellate Officer, Jaisalmer House
Delhi High Court · (1969) ILR Delhi 989
High Courts21 Aug 1969
Hafiz Zahir-Ud-Din Ahmad Vs Shib Narain
Delhi High Court · (1970) ILR Delhi 376
High Courts14 Aug 1969
The Municipal Corporation of Delhi and Others Vs Hukam Chand Jain
Delhi High Court · (1970) 6 DLT 165
High Courts12 Aug 1969
The Municipal Corporation of Delhi Vs Kundan Lal Sharma
Delhi High Court · (2002) 100 DLT 332 : (1969) ILR Delhi 715 Supp
High Courts07 Aug 1969
H.P. Nanda Vs Union of India and Others
Delhi High Court · (1970) ILR Delhi 656
High Courts06 Aug 1969
Municipal Corporation of Delhi Vs Ram Prakash
Delhi High Court · (1970) ILR Delhi 86
High Courts06 Aug 1969
Dhanna Singh Vs Chief Commissioner, Delhi Administralon and Others
Delhi High Court · (1969) ILR Delhi 799
High Courts05 Aug 1969
Mahaveer Hat Manufacturing Company and Others Vs The Union of India and Others
Delhi High Court · (1969) 5 DLT 566
High Courts04 Aug 1969
Tej Kiran Jain and Others Vs N. Sanjiva Reddy and Others
Delhi High Court · AIR 1971 Delhi 86 : (1971) 7 DLT 1
High Courts01 Aug 1969Allowed
Jagjit Singh Vs Ram Chander and Others
Delhi High Court · (1969) ACJ 306
High Courts01 Aug 1969
Raymon Engineering Works Ltd. Vs The Union of India and Others
Delhi High Court · (1970) ILR Delhi 126
High Courts30 Jul 1969
Joginder Nath Vs Surinder Nath and Others
Delhi High Court · (1970) ILR Delhi 171