High Courts30 Sept 1969
Madho Lal Vs Roop Chand and Others
Delhi High Court · (1972) 2 ILR Delhi 848 : (1970) ILR Delhi 230
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,854 of 5,884
High Courts30 Sept 1969
Shri Krishan Dev Vs Lal Chand and Another
Delhi High Court · (1969) ILR Delhi 783
High Courts29 Sept 1969
Hira Singh Vs The Union of India and Others
Delhi High Court · (1970) 6 DLT 402 : (1970) LabIC 593
High Courts26 Sept 1969
Habib-Ul-Rehman Vs The Union of India and Others
Delhi High Court · (1969) ILR Delhi 1006
High Courts25 Sept 1969
Prem Kumar Vs The Union of India and Others
Delhi High Court · (1969) ILR Delhi 1214
High Courts21 Sept 1969
Raja Dharav Dev Chand and Others Vs Shiam Sunder
Delhi High Court · (1970) 6 DLT 35
High Courts18 Sept 1969
Labh Singh Atma Singh Vs Union of India and Others
Delhi High Court · AIR 1970 Delhi 171
High Courts18 Sept 1969
Rajendra Sareen Vs The State of Haryana and Others
Delhi High Court · AIR 1970 Delhi 132
High Courts10 Sept 1969
Radhey Sham Vs Delhi Administration, Delhi and Others
Delhi High Court · (1969) 09 DEL CK 0012
High Courts10 Sept 1969
G.C. Sharma Vs Commissioner of Income Tax, Delhi and Others
Delhi High Court · (1969) 5 DLT 682
High Courts10 Sept 1969
Globe Financiers (P.) Ltd. Vs Official Liquidator
Delhi High Court · (1970) 40 CompCas 1161
High Courts09 Sept 1969
V.V. Puri Vs Assistant Controller, Reserve Bank of India, New Delhi and Others
Delhi High Court · (1969) ILR Delhi 898
High Courts03 Sept 1969
Kusum Goswami Vs Mukhtiar Singh and Others
Delhi High Court · (1970) ILR Delhi 77
High Courts01 Sept 1969
D.L.F. Housing and Construction (P) Ltd. Vs Delhi Municipal Corporation and Others
Delhi High Court · (1969) ILR Delhi 1055
High Courts01 Sept 1969
Raja Brothers, Cloth Merchants Chandni Chowk, Kucha Rehman, Delhi Vs Chanrai Uttam Chand
Delhi High Court · (1970) 6 DLT 84 : (1969) ILR Delhi 931 Supp