COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,852 of 5,884
High Courts19 Dec 1969
Muniicipal Corporation of Delhi Vs Lachhmi Narain Singh
Delhi High Court · (1969) 12 DEL CK 0007
High Courts10 Dec 1969
The Commissioner of Income Tax Delhi and Rajasthan, New Delhi Vs The Chamber of Colours and Chemicals Ltd., New Delhi
Delhi High Court · (1970) ILR Delhi 144
High Courts05 Dec 1969
Gammon India Limited Vs R.K. Baweja and Another
Delhi High Court · (1970) ILR Delhi 701
High Courts02 Dec 1969
Labh Chand and Another Vs Controller of Estate Duty, New Delhi
Delhi High Court · (1969) ILR Delhi 1130 : (1972) 83 ITR 538
High Courts01 Dec 1969
Municipal Corporation of Delhi and Others Vs Kamla Bhandari and Others
Delhi High Court · (1970) ILR Delhi 66
High Courts01 Dec 1969
The Controller of Estate Duty, Delhi Vs Late A.T. Sahani through L.A. Sahani, New Delhi
Delhi High Court · (1969) ILR Delhi 1115 : (1970) 78 ITR 508
High Courts24 Nov 1969
Bakhshi Ram and Others Vs Durga Dass and Another
Delhi High Court · (1970) ILR Delhi 217
High Courts24 Nov 1969
Than Singh etc. Vs The Sav-Avalambi Co-operative House Building Society Limited etc.
Delhi High Court · (1970) ILR Delhi 137
High Courts21 Nov 1969
Fatima Bai and Another Vs The Deputy Custodian General Evacuee Property, New Delhi and Another
Delhi High Court · AIR 1970 Delhi 160 : (1970) 6 DLT 133 : (1985) 2 ILR Delhi 699
High Courts14 Nov 1969
B.N. Sinha Vs Medical Council of India etc.
Delhi High Court · (1969) ILR Delhi 1077
High Courts13 Nov 1969
Ramesh Chander Vs Delhi Electric Supply Undertaking and others
Delhi High Court · (1970) ILR Delhi 310