COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,853 of 5,884
High Courts07 Nov 1969
Suresh Chandra Sharma Vs Delhi Library Board
Delhi High Court · (1970) ILR Delhi 333
High Courts30 Oct 1969
Voginder Pal Vs Competent Authority and etc.
Delhi High Court · (1970) ILR Delhi 892
High Courts17 Oct 1969
Sumer Chand Vs Sulekh Chand
Delhi High Court · (1970) CriLJ 1550 : (1970) 6 DLT 149
High Courts14 Oct 1969
Workmen of Edward Keventer (Successors) Pvt. Ltd. Vs Delhi Administration etc.
Delhi High Court · (1969) ILR Delhi 767
High Courts10 Oct 1969Dismissed
Singh Brothers and Another Vs The Union of India (UOI)
Delhi High Court · (1970) 6 DLT 255
High Courts10 Oct 1969
Rameshwar Dass Chottey Lal and Others Vs Union of India and Others
Delhi High Court · (1969) ILR Delhi 1196
High Courts10 Oct 1969
The National Small Industries Corporation Ltd. Vs R. Siegward and Sohn and Others
Delhi High Court · (1970) ILR Delhi 632
High Courts09 Oct 1969
Sohan Lal Vs State/Municipal Corporation of Delhi
Delhi High Court · (1969) ILR Delhi 913
High Courts08 Oct 1969
The Saraswati Industrial Syndicate Ltd. and Another Vs Union of India
Delhi High Court · AIR 1970 Delhi 257
High Courts06 Oct 1969
Ram Parshad Vs Onkar Nath
Delhi High Court · (1970) 6 DLT 245 : (1969) ILR Delhi 867 Supp
High Courts05 Oct 1969
Union of India Vs Gulab Singh and Others
Delhi High Court · (1969) ILR Delhi 831
High Courts03 Oct 1969Dismissed
Chander Mohan and Others Vs D.C. Kapnr and Others
Delhi High Court · (1970) ACJ 121