High Courts03 Feb 1970
Commissioner of Wealth Tax Vs Delhi Cloth and General Mills Co. Ltd.
Delhi High Court · (1970) ILR Delhi 267
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,851 of 5,884
High Courts03 Feb 1970
K.G. Khosla and Company Vs The Union of India and Others
Delhi High Court · (1971) 7 DLT 429
High Courts28 Jan 1970
Escorts Limited Vs The Industrial Tribunal, Delhi and Another
Delhi High Court · (1970) 6 DLT 323
High Courts23 Jan 1970
Krishna Prasada Vs Union of India and Others
Delhi High Court · (1970) 6 DLT 282
High Courts22 Jan 1970
Union of India Vs Sarju Prasad Jagdish Prasad
Delhi High Court · (1970) ILR Delhi 711
High Courts21 Jan 1970
M.K. Mathulla Vs N.N. Wanchoo and Another
Delhi High Court · AIR 1970 Delhi 195 : (1970) 6 DLT 379
High Courts16 Jan 1970
Jaswantsinghji Ju Deo Vs The Union of India and Others
Delhi High Court · AIR 1970 Delhi 190
High Courts13 Jan 1970
Narinder Chand Ram Nath and Co. Vs The Lt. Governor, Himachal Pradesh and Others
Delhi High Court · AIR 1971 Delhi 123
High Courts12 Jan 1970
Manohar Lal Vs Union of India and Others
Delhi High Court · AIR 1970 Delhi 178
High Courts07 Jan 1970
Municipal Corporation, Delhi Vs Laxmi Narain Tandon and Another
Delhi High Court · AIR 1970 Delhi 244 : (1970) CriLJ 1605 : (1970) 6 DLT 450
High Courts01 Jan 1970
Deutsche Stahl-Metallhande Isgesells. Haft Vs Jamna Auto Industries
Delhi High Court · (1970) ILR Delhi 156
High Courts23 Dec 1969
Birla Cotton Spinning and Weaving Mills Vs Employees State Insurance Corporation
Delhi High Court · AIR 1970 Delhi 167 : (1970) LabIC 1108
High Courts23 Dec 1969
The Birla Cotton Spinning and Weaving Mills Ltd., Birla Mills Ltd. Vs The Employees State Insurance Corporation
Delhi High Court · AIR 1970 Delhi 167 : (1970) LabIC 1108
High Courts23 Dec 1969
Jai Dev and Others Vs The Land acquisition Collector, Mandi
Delhi High Court · AIR 1971 Delhi 35 : (1971) 7 DLT 223
High Courts22 Dec 1969
Union of India and Others Vs Sardar Anant Singh
Delhi High Court · (1970) ILR Delhi 35