High Courts02 Mar 1970
Dalip Singh Vs The Lt. Governor and Another
Delhi High Court · (1970) 6 DLT 346
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,850 of 5,884
High Courts02 Mar 1970
Management of Blue Star Engineering Co. (P) Ltd. Vs The Lt. Governor, Delhi Administration, Delhi and Others
Delhi High Court · (1970) ILR Delhi 851 : (1971) LabIC 526
High Courts26 Feb 1970
Neelma Stationery Manufacturers and Another Vs The National Small Industries Corporaton Ltd.
Delhi High Court · (1970) 6 DLT 240
High Courts26 Feb 1970
Union of India Vs Gian Singh
Delhi High Court · AIR 1970 Delhi 185 : (1970) 6 DLT 293 : (1970) LabIC 1264
High Courts26 Feb 1970
Escorts (Agents) P. Ltd. Vs Commissioner of Income Tax
Delhi High Court · (1971) 80 ITR 61
High Courts26 Feb 1970
Shakuntala Negi Vs State and Another
Delhi High Court · (1970) 6 DLT 469 : (1970) ILR Delhi 442
High Courts20 Feb 1970
Gangadhar N. Agrawal Vs Union of India and Others
Delhi High Court · (1970) ILR Delhi 452
High Courts19 Feb 1970
Wire Netting Stores Vs Regional Provident Funds Commissioner and Others
Delhi High Court · AIR 1970 Delhi 143
High Courts16 Feb 1970
Iqbal Singh Vs Inspector-General of Police and Others
Delhi High Court · AIR 1970 Delhi 240 : (1970) 6 DLT 350
High Courts16 Feb 1970
Employees'' State Insurance Corporation Vs Peter Sewing Machine Co., etc.
Delhi High Court · AIR 1970 Delhi 182
High Courts10 Feb 1970
Seth Satnarain Goenka and Others Vs Union of India
Delhi High Court · AIR 1970 Delhi 232
High Courts10 Feb 1970
Bharat Kumar Chinubhai Vs Union of India
Delhi High Court · (1972) ILR Delhi 46
High Courts09 Feb 1970
Rani Sarla Devi Vs Banda Electric Supply Co. Ltd. and Others
Delhi High Court · (1970) ILR Delhi 495
High Courts05 Feb 1970
Swaran Kumari Malhotra Vs Amir Chand Malhotra etc.
Delhi High Court · (1970) ILR Delhi 673
High Courts05 Feb 1970
Delhi Chemical and Pharmaceutical Works and Another Vs Union of India and Others
Delhi High Court · AIR 1971 Delhi 88
High Courts03 Feb 1970
Ajit Singh and Another Vs The State
Delhi High Court · AIR 1970 Delhi 154 : (1970) CriLJ 1075 : (1985) ILR Delhi 717