High Courts28 Jul 1969
The Punjab State Electricity Board Vs Ram Bansal
Delhi High Court · (1969) 5 DLT 699
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,856 of 5,884
High Courts28 Jul 1969
Municipal Corporation of Delhi Petitioner Vs Om Prakash
Delhi High Court · (1970) CriLJ 1047 : (1969) ILR Delhi 972
High Courts28 Jul 1969
Municipal Corporation of Delhi Vs Shankar Lal
Delhi High Court · (1970) ILR Delhi 413
High Courts24 Jul 1969
Siri Ram and Another Vs Gram Sabha of Village Khud and Others
Delhi High Court · (1970) 6 DLT 390
High Courts23 Jul 1969
Unique Motors and General Insurance Co. Vs S.K. Vaiyapuri and Others
Delhi High Court · AIR 1970 Delhi 90 : (1970) 40 CompCas 1025 : (1970) 6 DLT 52
High Courts08 Jul 1969
Amba Dutt and Others Vs Hira
Delhi High Court · (1970) 6 DLT 36 : (1969) ILR Delhi 1070 Supp
High Courts25 Jun 1969
Ramesh Chandra Vs Union of India and Others
Delhi High Court · AIR 1970 Delhi 129
High Courts13 Jun 1969
Municipal Corporation of Delhi Vs Jetha Nand
Delhi High Court · (1969) 5 DLT 605 : (1969) ILR Delhi 789 Supp
High Courts10 Jun 1969
R.A. Goel Vs Kartar Singh
Delhi High Court · (1970) 6 DLT 25 : (1969) ILR Delhi 1034 Supp
High Courts06 Jun 1969Dismissed
Mahi Singh and Others Vs Chunko and Others
Delhi High Court · AIR 1970 Delhi 114
High Courts03 Jun 1969
Kedar Nath Vs Municipal Corporation of Delhi
Delhi High Court · (1969) CriLJ 1571 : (1969) 5 DLT 685
High Courts29 May 1969
Raj Kumar and Others Vs The New Delhi Municipal Committee, New Delhi and Others
Delhi High Court · (1970) ILR Delhi 244