High Courts14 May 1971
B.M. Bajoria Vs Union of India and Others
Delhi High Court · (1972) 42 CompCas 338 : (1971) ILR Delhi 715
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,830 of 5,884
High Courts13 May 1971
The Management of Associated Traders and Engineers Pvt. Ltd. Vs Basant Lal Bhambri and Others
Delhi High Court · (1971) ILR Delhi 578 : (1972) LabIC 126
High Courts11 May 1971
The Commissioner of Income Tax Vs Meattels Ltd.
Delhi High Court · (1971) ILR Delhi 833 : (1972) 84 ITR 37
High Courts06 May 1971
Rama Gupta Vs Rai Singh Jain
Delhi High Court · (1972) 8 DLT 375
Delhi Rent Control Act, 1958 — Section 10, 14(2)
High Courts05 May 1971
Chandra Kumari Mittal Vs Union of India
Delhi High Court · (1971) ILR Delhi 534
High Courts05 May 1971
Baljit Kumar, Trading as Grand Foundry, Punjab Vs Ram Saroop and Others
Delhi High Court · AIR 1972 Delhi 153
High Courts05 May 1971
S.K. Srivastava Vs Union of India and Others
Delhi High Court · (1971) 1 ILR Delhi 754
High Courts05 May 1971Dismissed
Bishan Dass and Others Vs Ramesh and Others
Delhi High Court · (1971) ACJ 203
High Courts04 May 1971Dismissed
W.S. Bhagsingh and Sons and Another Vs Om Parkash Kaith and Another
Delhi High Court · (1971) ACJ 324
High Courts03 May 1971
Roshan Du Hatti Vs The Commissioner of Income Tax
Delhi High Court · (1971) ILR Delhi 819 : (1972) 85 ITR 370
High Courts03 May 1971
Kailash Chand Aggarwal and Others Vs Amar Nath
Delhi High Court · (1973) CriLJ 797 : (1971) ILR Delhi 551
High Courts30 Apr 1971
Asa Ram Gupta Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 797
High Courts30 Apr 1971
The Associated Cement Co. Ltd Vs Director of Inspection
Delhi High Court · (1971) ILR Delhi 556 : (1972) 84 ITR 811
High Courts30 Apr 1971
Ghasi Ram Hari Ram Vs Commissioner of Sales Tax
Delhi High Court · (1973) 30 STC 88
High Courts30 Apr 1971
ASSOCIATED CEMENT COMPANIES LTD. Vs DIRECtor OF INSPECTION, CUSTOMS AND CENTRAL EXCISE, NEW DELHI.
Delhi High Court · (1972) 84 ITR 811
High Courts30 Apr 1971
Municipal Corporation of Delhi Vs Daulat Ram (Died)
Delhi High Court · (1971) ILR Delhi 711
High Courts28 Apr 1971
Kartar Singh Vs Mahamaya General Finance Co. (P) Ltd.
Delhi High Court · (1971) RLR 29
High Courts28 Apr 1971
Kharaiti Ram Vs The State
Delhi High Court · AIR 1972 Delhi 13 : (1972) CriLJ 254