High Courts06 Apr 1971
Devidayal Cable and Co. Vs Devidayal Cable Industries Ltd.
Delhi High Court · (1971) RLR 31
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,832 of 5,884
High Courts06 Apr 1971
Ram Kishan Chopra Vs Mulk Raj Chopra and Others
Delhi High Court · (1971) ILR Delhi 658
High Courts06 Apr 1971
J.N. Sinha Vs Union of India and Another
Delhi High Court · (1971) ILR Delhi 64(2)
High Courts05 Apr 1971
Autolite Financiers (P.) Ltd. and Another Vs Swastika Financial Corporation (P.) Ltd. and Another
Delhi High Court · AIR 1971 Delhi 310 : (1971) 1 ILR Delhi 481 : (1971) RLR 22
High Courts02 Apr 1971
The Delhi Ex-Servicemen Co-Op. Multipurpose Transport Society Ltd. Vs The District Magistrate
Delhi High Court · (1971) ILR Delhi 415
High Courts02 Apr 1971
Hari Pershad Sharma Vs Dhanpat Singh and Others
Delhi High Court · AIR 1972 Delhi 9 : (1971) ILR Delhi 486
High Courts31 Mar 1971
Siri Kishan and Another Vs Mahabir Sing and Others
Delhi High Court · AIR 1972 Delhi 196 : (1971) 1 ILR Delhi 802
High Courts30 Mar 1971
Premier Irrigation Equipment (P) Ltd. Vs The Presiding Officer, Labour Court and Others
Delhi High Court · (1971) ILR Delhi 489
High Courts30 Mar 1971
Hazari Lal and Others Vs Giasi Ram and Others
Delhi High Court · (1972) 8 DLT 85 : (1971) 1 ILR Delhi 347
High Courts30 Mar 1971
Om Parkash and Others Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 780
High Courts29 Mar 1971Allowed
Ishar Das Vs The Punjab National Bank Ltd. and Another
Delhi High Court · AIR 1971 Delhi 252
Displaced Persons (Debts Adjustment) Act, 1951 — Section 13, 2(6)
High Courts29 Mar 1971
Sheorattanlal Gulabchand Agrawal Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 104
High Courts29 Mar 1971
Commissioner of Income Tax Vs Ganga Sugar Corporation
Delhi High Court · (1971) ILR Delhi 496 : (1973) 92 ITR 173
High Courts24 Mar 1971
Krishan Gopal Vs Municipal Corporation of Delhi
Delhi High Court · (1972) ILR Delhi 272
High Courts23 Mar 1971
Madan Mohan Manoharlal Vs Union of India
Delhi High Court · AIR 1971 Delhi 257