High Courts28 Apr 1971
MIS Pruthi Bros. and Others Vs Mangal Wati
Delhi High Court · (1971) 04 DEL CK 0014
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,831 of 5,884
High Courts26 Apr 1971
Prakash Vati Sawhney Vs Life Insurance Corporation of India and Another
Delhi High Court · (1971) 04 DEL CK 0033
High Courts21 Apr 1971Allowed
New Delhi Municipal Committee Vs A.M. Jaipuria Public Charitable Trust
Delhi High Court · AIR 1971 Delhi 274 : (1971) 1 ILR Delhi 450
Arbitration Act, 1940 — Section 34
High Courts21 Apr 1971
The Commissioner of Income Tax, New Delhi Vs Baba Avtar Singh Ji
Delhi High Court · (1971) ILR Delhi 421 : (1972) 83 ITR 738
High Courts19 Apr 1971
Roop Chand and Others Vs Jawahar Lal Ram Gopal and Others
Delhi High Court · AIR 1972 Delhi 193
High Courts19 Apr 1971
State of Punjab Vs V.S. Kumar and Co.
Delhi High Court · (1971) ILR Delhi 793 : (1971) RLR 44
High Courts19 Apr 1971
Suresh Chand Vs State
Delhi High Court · (1972) CriLJ 1416 : (1971) ILR Delhi 772
High Courts19 Apr 1971
Commissioner of Wealth Tax Vs Mrs. Avtar Mohan Singh
Delhi High Court · (1971) 04 DEL CK 0003
High Courts16 Apr 1971
Orissa Cement Ltd. Vs The Central Board of Direct Taxes and Others
Delhi High Court · (1971) ILR Delhi 51(2) : (1972) 84 ITR 451
High Courts16 Apr 1971
Umrao Singh Vs Man Singh and Others
Delhi High Court · AIR 1972 Delhi 1 : (1971) 2 ILR Delhi 44
High Courts15 Apr 1971
Upper Deab Sugar Mills Ltd Vs The Company Law Board
Delhi High Court · (1971) 41 CompCas 643 : (1971) ILR Delhi 462
High Courts15 Apr 1971
P.L. Mukherjea Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1971) ILR Delhi 456
High Courts13 Apr 1971
Union of India and Another Vs Sunil Kumar Chatterjee
Delhi High Court · (1971) RLR 25
High Courts12 Apr 1971
Ramesh Ghana, Kapur Vs S. Gurdip Singh
Delhi High Court · (1971) ACJ 453 : (1971) RLR 47
High Courts12 Apr 1971
Ranchhoddas Shamji Khirani and Another Vs Balwant Kaur Malik
Delhi High Court · AIR 1971 Delhi 249 : (1971) 41 CompCas 720
High Courts07 Apr 1971Dismissed
Munishi Ram Mehta Vs Assistant Sales Tax Officer
Delhi High Court · (1973) 32 STC 213
High Courts07 Apr 1971
Rattantrya Dhari Jain and Another Vs S. Avtar Singh and Another
Delhi High Court · (1971) ILR Delhi 284
High Courts06 Apr 1971
Ashok Ratilal Trivedi Vs Anjani Madhusudan Oza
Delhi High Court · (1971) ILR Delhi 97