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Delhi High Court judgments

1,17,672 judgments · page 5,829 of 5,884

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High Courts28 May 1971

Vijay Lakshmi Vs R.P. Singh and Others

Delhi High Court · (1971) ILR Delhi 93

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High Courts28 May 1971

G.S. Harnal Vs Union of India and Others

Delhi High Court · (1971) ILR Delhi 129

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High Courts27 May 1971

M.R. Ramakrishnan and Others Vs Union of India and Others

Delhi High Court · (1971) ILR Delhi 494

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High Courts26 May 1971

Durga Chand Kaushish Vs Union of India and Another

Delhi High Court · (1971) ILR Delhi 350

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High Courts26 May 1971

Bhai Sundar Dass and Sons Vs The Commissioner of Income Tax, New Delhi

Delhi High Court · (1971) ILR Delhi 734 : (1972) 85 ITR 28

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High Courts26 May 1971

Madan Mohan Lal Garg Vs Brijmohan Lal Garg and Others

Delhi High Court · AIR 1971 Delhi 313

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High Courts26 May 1971Dismissed

P.N. Khanna Vs Balbir Singh Kohli and Others

Delhi High Court · (1972) ACJ 148

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High Courts25 May 1971

Khairati Ram Nayyar Vs K.B. Advani

Delhi High Court · (1972) 8 DLT 522 : (1972) RLR 105

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High Courts25 May 1971

Harbans Lal Jain Vs Union of India

Delhi High Court · (1971) ILR Delhi 742

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High Courts24 May 1971

The Commissioner of Income Tax Vs Supreme Motors Pvt. Ltd.

Delhi High Court · (1971) ILR Delhi 16 : (1972) 84 ITR 1

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High Courts24 May 1971

Naubat Rai Ahluwalia Vs Phool Rani and Others

Delhi High Court · (1971) ILR Delhi 610 : (1971) RLR 54

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High Courts21 May 1971

Delhi State Government Employees Co-operative House Building Society Ltd. and Others Vs The Municipal Corporation of Delhi and Others

Delhi High Court · (1971) ILR Delhi 1(2)

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High Courts21 May 1971

Dewan Anand Kumar and Others Vs Shama Magazine

Delhi High Court · (1971) ILR Delhi 85

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High Courts20 May 1971

N. Lakshmaiah and Others Vs Union of India and Others

Delhi High Court · (1971) ILR Delhi 540 : (1971) LabIC 1553

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High Courts18 May 1971

Manohar Lal Vs R.B. Jai Chand Luthra

Delhi High Court · (1971) 7 DLT 356

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High Courts18 May 1971

New Delhi Vs R.C. Sud and Co. Pvt. Ltd., New Delhi

Delhi High Court · (1971) ILR Delhi 751

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High Courts18 May 1971

Municipal Corporation, Delhi Vs Janki Pershad

Delhi High Court · (1972) RLR 31

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High Courts18 May 1971

M.K. Vasuraj Vs Delhi Development Authority and Others

Delhi High Court · (1971) ILR Delhi 21

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High Courts18 May 1971

Jain Education Society and Others Vs Lieutenant Governor and Others

Delhi High Court · (1971) ILR Delhi 561

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High Courts17 May 1971

Gurdwara Parbandhak Committee, Delhi Vs Jagmohan Singh and Others

Delhi High Court · (1971) ILR Delhi 515

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