High Courts11 Aug 1971
Chamanlal Chabra Vs Lt. Governor, Delhi and Others
Delhi High Court · (1972) ILR Delhi 883
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,827 of 5,884
High Courts10 Aug 1971
Surya Kant Chunilal and Others Vs Mahesh Chand and Others
Delhi High Court · AIR 1972 Delhi 72
High Courts09 Aug 1971
The Delhi Cloth and General Mills Co. Ltd. Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1971) ILR Delhi 477 : (1972) 85 ITR 261
High Courts06 Aug 1971
Hari Singh Vs Union of India and Others
Delhi High Court · AIR 1972 Delhi 76 : (1971) 7 DLT 305 : (1972) 1 ILR Delhi 386
High Courts06 Aug 1971
Balraj Madhok Vs Shashi Bhushan and Others
Delhi High Court · (1971) ILR Delhi 614
High Courts05 Aug 1971
Remington Rand of India Ltd. Vs Delhi Administration and Others
Delhi High Court · (1971) ILR Delhi 723
High Courts05 Aug 1971
Shashi Kapoor Vs Subhash Kapoor and Others
Delhi High Court · AIR 1972 Delhi 84
High Courts05 Aug 1971
Onkar and Nath Vs Rameshwar Dass and Others
Delhi High Court · AIR 1972 Delhi 80 : (1972) ILR Delhi 380
High Courts03 Aug 1971
Prem Kumar and Another Vs Dharam Pal Sehgal and Others
Delhi High Court · AIR 1972 Delhi 90
High Courts02 Aug 1971
K.G. Khosla and Co. Pvt. Ltd. Vs Chief Commissioner, Delhi and Others
Delhi High Court · (1971) ILR Delhi 340 : (1972) 30 STC 13
High Courts02 Aug 1971
Mohd. Rafiq and Another Vs Modi Sugar Mills Ltd.
Delhi High Court · AIR 1972 Delhi 46 : (1971) ILR Delhi 487
High Courts29 Jul 1971
Union of India Vs Uttam Singh Dugal and Co. (Pvt.) Ltd.
Delhi High Court · AIR 1972 Delhi 110
High Courts29 Jul 1971
S. Rajdev Singh Vs Royal Studios and Others
Delhi High Court · AIR 1972 Delhi 150
High Courts29 Jul 1971
The Lakshmi Commercial Bank Ltd., New Delhi, Decree Holder Vs American Rubber Mills Co., Delhi and Others Judgment-debtors
Delhi High Court · AIR 1972 Delhi 118
High Courts28 Jul 1971
Kishan Dass Talwar and Another Vs Adeshwar Lal Jain and Others
Delhi High Court · AIR 1972 Delhi 122
High Courts27 Jul 1971
R. Dalmia Vs Union of India (UOI) and Others
Delhi High Court · (1971) 07 DEL CK 0001