High Courts30 Aug 1971
Mohan Chandra and Others Vs The Institute of Chartered Accountants of India and Others
Delhi High Court · AIR 1972 Delhi 91 : (1972) ILR Delhi 217
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,826 of 5,884
High Courts30 Aug 1971
Seth Brothers Vs Ram Nath Daga and Others
Delhi High Court · (1971) ILR Delhi 163
High Courts29 Aug 1971
Kailash Chand Jain Vs Gayatri Devi Bhargava
Delhi High Court · (1973) 9 DLT 407
High Courts27 Aug 1971
Wire Netting Stores Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (1972) ILR Delhi 246
High Courts26 Aug 1971
Lajya Ram Kapur and Others Vs Delhi Administration and Others
Delhi High Court · (1972) ILR Delhi 517
High Courts25 Aug 1971Allowed
Sulekh Ram and Sons Vs Union of India (UOI) and Others
Delhi High Court · (1978) 2 ELT 525
High Courts24 Aug 1971
Shiv General Finance (Pvt.) Ltd. Vs Dhir Singh Ahlawat and Another
Delhi High Court · (1971) ILR Delhi 747
High Courts23 Aug 1971
Diwan Chand Karam Chand Khanna Vs Tirath Ram Jassa Ram
Delhi High Court · AIR 1972 Delhi 41
High Courts20 Aug 1971
Commissioner of Income Tax Vs Ganpat Rai Jaggi and Co.
Delhi High Court · (1971) 08 DEL CK 0033
High Courts19 Aug 1971
Praduman Kumar Jain Vs All India Institute of Medical Sciences and Others
Delhi High Court · (1972) ILR Delhi 256
High Courts19 Aug 1971
Commissioner of Income Tax Vs Raunaq Singh Swaran Singh
Delhi High Court · (1972) 85 ITR 220
High Courts18 Aug 1971Dismissed
Mohanvi Corporation (P.) Ltd. Vs Life Insurance Corporation of India
Delhi High Court · (1971) 08 DEL CK 0032
High Courts18 Aug 1971
Sales Tax Officer Vs Indian Wood Products Co. Ltd.
Delhi High Court · (1971) ILR Delhi 147 : (1972) 30 STC 132
High Courts18 Aug 1971
The Commissioner of Income Tax, Delhi Vs Hindustan Industrial Corporation, New Delhi
Delhi High Court · (1972) ILR Delhi 233 : (1972) 86 ITR 657
High Courts17 Aug 1971
The Union of India Vs Rameshwar Nath and Another
Delhi High Court · (1972) ILR Delhi 200
High Courts12 Aug 1971
Karnidan Vs Union of India and Others
Delhi High Court · (1971) ILR Delhi 385(2)