High Courts26 Jul 1971
Commissioner of Income Tax, Delhi Vs Chand Kanwarji, Alwar
Delhi High Court · (1971) ILR Delhi 602 : (1972) 84 ITR 584
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,828 of 5,884
High Courts23 Jul 1971
Khia Ram (decd.) and Others Vs Durga Pershad and Others
Delhi High Court · AIR 1972 Delhi 265
High Courts23 Jul 1971
Amar Nath Bahri Vs Jai Dayal Puri
Delhi High Court · (1971) 7 DLT 363 : (1971) RLR 49
High Courts22 Jul 1971Dismissed
Official Liquidator, Victor Chit Fund P. Ltd. Vs Kanhiya Lal and Others
Delhi High Court · (1972) 42 CompCas 396
High Courts21 Jul 1971
The Delhi Ex-servicemen Co-operative Multipurposetransport Society Ltd. Vs The Delhi State Transport Authority, Delhi and Others
Delhi High Court · (1971) ILR Delhi 642
High Courts20 Jul 1971Allowed
Ramji Das and Another Vs Sham Singh and Others
Delhi High Court · (1971) ACJ 468
High Courts19 Jul 1971
Bani Devi Vs A.K. Banerjee
Delhi High Court · AIR 1972 Delhi 50 : (1971) 2 ILR Delhi 120
High Courts19 Jul 1971
R.N. Gupta Vs Commissioner of Income Tax, Delhi
Delhi High Court · (1971) ILR Delhi 507 : (1972) 84 ITR 780
High Courts16 Jul 1971
Lal Singh and Others Vs The Lt. Governor, Delhi and Others
Delhi High Court · (1971) ILR Delhi 392
High Courts14 Jul 1971
Management of Natraj Cottage Industries, Delhi Vs The Presiding Officer, Labour Court, Delhi and Others
Delhi High Court · (1972) 8 DLT 171 : (1972) LabIC 390
High Courts14 Jul 1971
Prithi Singh Jain Vs Hema Chand Jain and Another
Delhi High Court · AIR 1972 Delhi 194
High Courts13 Jul 1971
Satya Narain Vs Jamna Devi
Delhi High Court · (1971) CriLJ 1789 : (1971) ILR Delhi 81
High Courts12 Jul 1971
R. Dalmia Vs The Commissioner of Income Tax, Delhi
Delhi High Court · (1971) ILR Delhi 567 : (1972) 84 ITR 661
High Courts28 May 1971
National Agricultural Co-Operative Marketing Federation Ltd. Vs Central Board of Direct Taxes and Others
Delhi High Court · (1971) ILR Delhi 727 : (1972) 84 ITR 376
High Courts28 May 1971
General Manager, The Hindustan Times Ltd. Vs Amar Singh and Another
Delhi High Court · (1972) ILR Delhi 191 : (1972) LabIC 46
High Courts28 May 1971
Assistant Collector of Customs Vs Shanti Lal Laxmi Chand Modi and Others
Delhi High Court · (1971) ILR Delhi 584(2)