High Courts13 Sept 1971
Lord Krishna Sugar Mills Ltd. Vs Smt. Abnash Kaur
Delhi High Court · (1974) 44 CompCas 210
COURT ARCHIVE
Delhi High Court judgments
1,17,672 judgments · page 5,825 of 5,884
High Courts09 Sept 1971
Byford Pvt. Ltd. and Others Vs Union of India and Others
Delhi High Court · AIR 1972 Delhi 59 : (1972) ILR Delhi 171
High Courts08 Sept 1971Dismissed
Ganga Bai Vs Bachomai Tulsidas and Another
Delhi High Court · AIR 1972 Delhi 55
High Courts08 Sept 1971
Mohinder Singh Vs State
Delhi High Court · (1972) CriLJ 1590 : (1971) 2 ILR Delhi 326
High Courts08 Sept 1971
A.B.C. Financiers Ltd. Vs M.G.L. Anand
Delhi High Court · (1971) 2 ILR Delhi 629
High Courts07 Sept 1971
Truck Operators Union Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1972) ILR Delhi 208 : (1972) 86 ITR 322
High Courts07 Sept 1971
Gobind Sahai Vs Narain Dass and Others
Delhi High Court · (1972) ILR Delhi 55
High Courts06 Sept 1971
S.N. Sunderson and Co. Vs Harbans Singh Sobti and Co. (P) Ltd. and Another
Delhi High Court · (1972) ILR Delhi 263
High Courts06 Sept 1971
The Commissioner of Income Tax, Delhi Vs The Goodwill Picture Limited, Delhi
Delhi High Court · (1972) ILR Delhi 146
High Courts06 Sept 1971
Scotch Whisky Association Vs Dyer Meakin Breweries Ltd.
Delhi High Court · (1972) ILR Delhi 124
High Courts03 Sept 1971
Through Vidya Dave and Others Vs Delhi Cloth and General Mills Co., Delhi
Delhi High Court · (1971) ILR Delhi 374
High Courts01 Sept 1971
K.R. Malkani and Another Vs State and Another
Delhi High Court · (1972) ILR Delhi 393
High Courts01 Sept 1971
Vijai Pat Vs State
Delhi High Court · (1972) CriLJ 543 : (1972) ILR Delhi 107
High Courts01 Sept 1971
C.S. Loganathan Vs P.L. Kapur and Others
Delhi High Court · (1971) ILR Delhi 175(2)
High Courts31 Aug 1971
Dev Raj Gupta Vs Daulat Ram Public Trust and Others
Delhi High Court · (1972) ILR Delhi 323 : (1972) RLR 62
High Courts31 Aug 1971
Mastermal Vs State
Delhi High Court · (1972) 1 ILR Delhi 87 : (1972) ILR Delhi 87