High Courts18 Jun 1968
Union of India Vs Angrup Thakur
Delhi High Court · AIR 1969 Delhi 279 : (1968) 4 DLT 655
COURT ARCHIVE
Delhi High Court judgments
1,15,142 judgments · page 5,740 of 5,758
High Courts12 Jun 1968
Iachhmi Nand Vs Gobind Ram
Delhi High Court · (1969) CriLJ 688 : (1968) 4 DLT 482
High Courts31 May 1968
Ved Parkash Sawhney Vs R.A. Wania and Another
Delhi High Court · (1968) 4 DLT 668 : (1969) 24 STC 44
High Courts31 May 1968
Begum Aftab Zamani Vs Lal Chand Khanna
Delhi High Court · AIR 1969 Delhi 85 : (1969) 5 DLT 15 : (1969) 1 ILR Delhi 34
High Courts30 May 1968
Inder Nath Vs Ram Dass and Others
Delhi High Court · (1968) 4 DLT 519 : (1969) ILR Delhi 45 Supp
High Courts30 May 1968
Life Insurance Corporation of India Vs Hari Singh and Sons and Another
Delhi High Court · (1968) 4 DLT 559
High Courts29 May 1968
M.L. Bmweja Vs The State
Delhi High Court · (1968) 4 DLT 648 : (1968) LabIC 1551
High Courts28 May 1968
Ragabir Singh and Others Vs Delhi Administration
Delhi High Court · (1968) 4 DLT 477
High Courts24 May 1968Allowed
Indian Pan Works, Delhi Vs The Chief Commissioner, Delhi and Others
Delhi High Court · AIR 1969 Delhi 1 : (1968) 4 DLT 568 : (1969) 24 STC 44(1)
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Constitution of India, 1950 — Article 226, 227
High Courts24 May 1968
Musharraf Ahmed Vs State
Delhi High Court · AIR 1969 Delhi 12 : (1969) CriLJ 43
Criminal Procedure Code, 1898 (CrPC) — Section 107, 108, 109, 110, 112
High Courts24 May 1968
Hargopal Mehra and Another Vs Nand Lal and Another
Delhi High Court · (1968) 4 DLT 180
High Courts23 May 1968
Uma Dutt Vs R.K. Sardana
Delhi High Court · AIR 1969 Delhi 6 : (1968) 4 DLT 475
Civil Procedure Code, 1908 (CPC) — Section 151Contempt of Courts Act, 1971 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts17 May 1968
Mohd. Iqbal Vs Superintendent, Central Jail, Tehar, New Delhi and Others
Delhi High Court · AIR 1969 Delhi 45 : (1969) CriLJ 186 : (1969) ILR Delhi 56 Supp