COURT ARCHIVE
Delhi High Court judgments
1,15,118 judgments · page 5,739 of 5,756
Ved Parkash Sawhney Vs R.A. Wania and Another
Delhi High Court · (1968) 4 DLT 668 : (1969) 24 STC 44
Begum Aftab Zamani Vs Lal Chand Khanna
Delhi High Court · AIR 1969 Delhi 85 : (1969) 5 DLT 15 : (1969) 1 ILR Delhi 34
Inder Nath Vs Ram Dass and Others
Delhi High Court · (1968) 4 DLT 519 : (1969) ILR Delhi 45 Supp
Life Insurance Corporation of India Vs Hari Singh and Sons and Another
Delhi High Court · (1968) 4 DLT 559
M.L. Bmweja Vs The State
Delhi High Court · (1968) 4 DLT 648 : (1968) LabIC 1551
Ragabir Singh and Others Vs Delhi Administration
Delhi High Court · (1968) 4 DLT 477
Indian Pan Works, Delhi Vs The Chief Commissioner, Delhi and Others
Delhi High Court · AIR 1969 Delhi 1 : (1968) 4 DLT 568 : (1969) 24 STC 44(1)
Musharraf Ahmed Vs State
Delhi High Court · AIR 1969 Delhi 12 : (1969) CriLJ 43
Hargopal Mehra and Another Vs Nand Lal and Another
Delhi High Court · (1968) 4 DLT 180
Uma Dutt Vs R.K. Sardana
Delhi High Court · AIR 1969 Delhi 6 : (1968) 4 DLT 475
Mohd. Iqbal Vs Superintendent, Central Jail, Tehar, New Delhi and Others
Delhi High Court · AIR 1969 Delhi 45 : (1969) CriLJ 186 : (1969) ILR Delhi 56 Supp
Charanjit Lal Malhtora Vs Raj Kumari Sud and Others
Delhi High Court · (1968) 4 DLT 639
Bennet Coleman and Co. Vs The Commissioner of Sales Tax, Delhi
Delhi High Court · (1969) 5 DLT 61
Mohinder Singh Vs Union of India
Delhi High Court · AIR 1969 Delhi 170 : (1969) 4 DLT 595