High Courts17 May 1968
Charanjit Lal Malhtora Vs Raj Kumari Sud and Others
Delhi High Court · (1968) 4 DLT 639
COURT ARCHIVE
Delhi High Court judgments
1,15,142 judgments · page 5,741 of 5,758
High Courts16 May 1968
Bennet Coleman and Co. Vs The Commissioner of Sales Tax, Delhi
Delhi High Court · (1969) 5 DLT 61
High Courts15 May 1968
Mohinder Singh Vs Union of India
Delhi High Court · AIR 1969 Delhi 170 : (1969) 4 DLT 595
High Courts14 May 1968
Shiv Kumar Sharma Vs Union of India and Others
Delhi High Court · AIR 1969 Delhi 64
High Courts07 May 1968
Mam Chajnd Vs Sumat Prasad
Delhi High Court · (1969) 5 DLT 51 : (1968) ILR Delhi 441 Supp
High Courts06 May 1968
K.B. Shukla and Others Vs The Union of India and Others
Delhi High Court · (1969) ILR Delhi 80
High Courts03 May 1968
The Ganesh Flour Mills Vs The Chief Commissioner, Delhi and Others
Delhi High Court · (1969) 5 DLT 187 : (1968) 22 STC 264
High Courts02 May 1968
Nanak Chand Benarsi Das and Others Vs Chander Kishore and Others
Delhi High Court · AIR 1969 Delhi 235 : (1969) CriLJ 965
High Courts02 May 1968
Delhi Administration Vs State of Haryana and Others
Delhi High Court · AIR 1969 Delhi 58
Constitution of India, 1950 — Article 133(1)Motor Vehicles Act, 1939 — Section 48(3)
High Courts22 Apr 1968
Om Parkash Vs The State
Delhi High Court · (1969) CriLJ 250 : (1969) 5 DLT 144
High Courts22 Apr 1968
Amar Nath Vs Alfa
Delhi High Court · AIR 1969 Delhi 133 : (1969) CriLJ 598 : (1968) 4 DLT 473
High Courts19 Apr 1968
Municipal Corporation of Delhi Vs Sunni Majlis Aukaf and Others
Delhi High Court · AIR 1968 Delhi 215
High Courts19 Apr 1968
Devi Dayal Vs Sita Ram
Delhi High Court · AIR 1968 Delhi 240 : (1968) 4 DLT 429 : (1968) ILR Delhi 335 Supp : (1968) ILR Delhi 335
High Courts16 Apr 1968
Chander Parkash Bodh Raj Vs Shila Rani Chander Prakash
Delhi High Court · AIR 1968 Delhi 174 : (1968) CriLJ 1153 : (1969) 5 DLT 271
High Courts15 Apr 1968
Munni Begum Vs State
Delhi High Court · AIR 1968 Delhi 202 : (1968) CriLJ 1162 : (1969) 5 DLT 194 : (1968) ILR Delhi 342 Supp
High Courts10 Apr 1968
R.L. Butail Vs The Union of India and Others
Delhi High Court · AIR 1969 Delhi 15 : (1969) ILR Delhi 137 : (1970) 1 LLJ 147
High Courts10 Apr 1968
Sunder Dass Amolak Das Vs Krishna Kumar
Delhi High Court · AIR 1968 Delhi 201 : (1968) CriLJ 1160 : (1968) 4 DLT 455