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Delhi High Court judgments

1,15,142 judgments · page 5,742 of 5,758

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High Courts05 Apr 1968

Nand Ram Vs Sub Divisional Judge and Others

Delhi High Court · (1969) CriLJ 77 : (1968) 4 DLT 380

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High Courts02 Apr 1968

Municipal Committee Rampur Vs Roop Dass

Delhi High Court · (1968) 4 DLT 464

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High Courts02 Apr 1968

Dhaki Ram Vs Financial Commissioner

Delhi High Court · (1968) 4 DLT 516

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High Courts27 Mar 1968

Suraj Parkash Sabharwal Vs Harbans Kaur and Another

Delhi High Court · (1968) ILR Delhi 304 Supp : (1968) ILR Delhi 304

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High Courts27 Mar 1968

Mukhtiar Ahmed Vs Himat Lal Bhatt and Others

Delhi High Court · (1968) 4 DLT 306

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High Courts26 Mar 1968

Bhagat Ram Vs Union of India and Others

Delhi High Court · AIR 1968 Delhi 269 : (1968) 4 DLT 495 : (1968) LabIC 1402

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High Courts22 Mar 1968

Balwant Singh and Others Vs R.D. Sharma, Director of Inspection Income Tax, New Delhi

Delhi High Court · AIR 1969 Delhi 91 : (1968) ILR Delhi 193 Supp : (1968) ILR Delhi 193

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High Courts22 Mar 1968

BALWANT SINGH AND OTHERS Vs R. D. SHAH, DIRECtor OF INSPECTION, Income Tax, NEW DELHI, AND OTHERS.

Delhi High Court · (1969) 71 ITR 550

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High Courts21 Mar 1968

Roxon Trading Co. Vs Madan Lal and Another

Delhi High Court · (1969) 5 DLT 59

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High Courts19 Mar 1968

Ishwar Devi Malik and Others Vs Union of India and Others

Delhi High Court · (1968) ACJ 141 : AIR 1969 Delhi 183 : (1968) ILR Delhi 59 Supp : (1968) ILR Delhi 59

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High Courts18 Mar 1968

JAMSHEDPUR ENGINEERING AND MACHINE MANUFACTURING CO. P. LTD. Vs UNION OF INDIA AND OTHERS

Delhi High Court · (1968) 70 ITR 807

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High Courts14 Mar 1968

Nirmoo Vs Nikka Ram

Delhi High Court · AIR 1968 Delhi 260

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High Courts12 Mar 1968

K.P. Shankara, Official Liquidator Peoples'' Insurance Company Ltd. Vs Sardul Singh Caveeshar and Others

Delhi High Court · (1968) ILR Delhi 225 Supp : (1968) ILR Delhi 225

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High Courts11 Mar 1968

Umrao Singh Vs Man Singh and Others

Delhi High Court · (1968) 4 DLT 562

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High Courts06 Mar 1968

Lal Chand Vs Dalipa

Delhi High Court · (1968) 4 DLT 348

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High Courts05 Mar 1968

Iqbal Rai Vs Ram Partap and Another

Delhi High Court · (1969) 5 DLT 31

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High Courts04 Mar 1968Disposed Off

Mehta Teja Singh and Co. Vs Fertilizer Corporation of India, Ltd. and Another

Delhi High Court · AIR 1968 Delhi 188 : (1968) ILR Delhi 75 Supp : (1968) ILR Delhi 75

Arbitration Act, 1940 — Section 16, 16(1), 30, 39(1)Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts04 Mar 1968

Pran Nath Harbans Lal Vs State

Delhi High Court · (1969) CriLJ 551

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High Courts01 Mar 1968

Siya Ram Sharma Vs Director General, Supplies and Disposalsand Others

Delhi High Court · (1970) 6 DLT 2 : (1968) ILR Delhi 178 Supp

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High Courts28 Feb 1968

Shafiq-ud-Din Vs State

Delhi High Court · (1968) CriLJ 1536

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