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Delhi High Court judgments

1,15,118 judgments · page 5,744 of 5,756

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High Courts11 Dec 1967

Parkash Chander Gupta Vs Tara Chand Malik

Delhi High Court · (1968) 4 DLT 200

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High Courts08 Dec 1967

Jtoi Parshad Vs Gajendra Sharma

Delhi High Court · (1968) 4 DLT 125

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High Courts08 Dec 1967

Nand Gopal Vs State

Delhi High Court · (1968) 4 DLT 338

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High Courts06 Dec 1967

S. Indekr Singh Vs Hari Chand

Delhi High Court · (1968) 4 DLT 86

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High Courts04 Dec 1967

Custodian of Evacuee Property, New Delhi Vs Rameshwar Dayal and Others

Delhi High Court · AIR 1968 Delhi 183

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High Courts01 Dec 1967

Payen and Talbros Ltd. Vs Hans Raj and Others

Delhi High Court · (1968) 4 DLT 130

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High Courts29 Nov 1967

Delhi Iron and Si Eel Co. (P) Ltd. Vs Union of India

Delhi High Court · (1968) 4 DLT 15

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High Courts28 Nov 1967

Ram Kumar Vs Harish Kumar and Another

Delhi High Court · (1968) 4 DLT 74

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High Courts24 Nov 1967

Court on its own Mtoion Vs K.S. Sethi

Delhi High Court · AIR 1968 Delhi 248 : (1968) CriLJ 1417

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High Courts23 Nov 1967

Chander Bhan Vs Chattar Singh and Another

Delhi High Court · AIR 1968 Delhi 229 : (1968) 4 DLT 501(1)

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High Courts22 Nov 1967

Raj Kumar Vs Harish Kumar and Others

Delhi High Court · (1968) 4 DLT 488

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High Courts21 Nov 1967

Pritam Singh Vs Suraj Pershad

Delhi High Court · (1967) 3 DLT 704

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High Courts17 Nov 1967

The Punjab Oil Expellers Company Vs Madan Lal Nanda and Sons and Others

Delhi High Court · (1967) 3 DLT 56

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High Courts15 Nov 1967

Shayam Singh Vs State

Delhi High Court · (1969) 5 DLT 222

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High Courts08 Nov 1967

J.W. Benon Vs State

Delhi High Court · (1969) 5 DLT 483

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High Courts06 Nov 1967

Municipal Corporation of Delhi Vs Ram Dayal

Delhi High Court · (1970) CriLJ 221 : (1968) ILR Delhi 353 Supp : (1968) ILR Delhi 353

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High Courts06 Nov 1967

Hardit Singh Giani Vs Registrar of Companies, New Delhi

Delhi High Court · AIR 1969 Delhi 112 : (1968) 4 DLT 6

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High Courts01 Nov 1967

Union of India and Another Vs Vikanwali and Another

Delhi High Court · (1967) 11 DEL CK 0007

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High Courts31 Oct 1967

Ram Piari Vs Sohan Lal

Delhi High Court · (1968) 4 DLT 148

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High Courts31 Oct 1967

Atma Ram and Another Vs Industrial Tribunal and Others

Delhi High Court · (1967) 3 DLT 688 : (1968) LabIC 2546

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