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Delhi High Court judgments

1,15,118 judgments · page 5,745 of 5,756

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High Courts31 Oct 1967

L. Atma Ram and Others Vs The Industrial Tribunal, Tis Hazari Courts Delhi and Others

Delhi High Court · (1968) ILR Delhi 130 Supp : (1968) ILR Delhi 130

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High Courts30 Oct 1967

Khair-un-Nisa Vs The Custodian of Evacuee Property, New Delhi

Delhi High Court · AIR 1968 Delhi 162 : (1968) 4 DLT 458

Evidence Act, 1872 — Section 101, 102, 103, 104
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High Courts27 Oct 1967

Gurmauj Saran Baluja Vs M.R. Sethi

Delhi High Court · (1968) 4 DLT 194

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High Courts27 Oct 1967

Chander Parkash Vs Premlata and Others

Delhi High Court · (1971) RLR 121

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High Courts26 Oct 1967

Drugdeal Corporation Vs Smith

Delhi High Court · (1968) 4 DLT 313

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High Courts25 Oct 1967Dismissed

Surat Singh Vs Des Raj Chowdhry

Delhi High Court · (1968) 4 DLT 1

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High Courts25 Oct 1967

Slrat Singh Vs Ces Raj etc.

Delhi High Court · (1985) 2 ILR Delhi 755

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High Courts24 Oct 1967

Jagdish Chander Dhawan Vs Karam Chand Mehra and Another

Delhi High Court · AIR 1968 Delhi 181

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High Courts23 Oct 1967

Gautam Dev Vs Lila Wati

Delhi High Court · (1967) 3 DLT 697

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High Courts20 Oct 1967

The State of Haryana Vs The Delhi Administration and Others

Delhi High Court · AIR 1968 Delhi 273 : (1968) 4 DLT 2

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High Courts20 Oct 1967

Shanti Devi and Others Vs Harish Chandra

Delhi High Court · (1968) ILR Delhi 325 Supp : (1968) ILR Delhi 325

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High Courts20 Oct 1967

K.C. Machanda Vs Murree Brewery Co., Rawalpindi

Delhi High Court · AIR 1968 Delhi 167 : (1985) 2 ILR Delhi 770

Displaced Persons (Debts Adjustment) Act, 1951 — Section 28
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High Courts20 Oct 1967

Technological Institute of Textile Vs The Inspector, Central Excise, Technological Institute of Textiles, Bhiwani and Others

Delhi High Court · (1968) 4 DLT 206

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High Courts20 Oct 1967

Commissioner of Expenditure Tax, New Delhi Vs Charat Ram and Sons, New Delhi

Delhi High Court · AIR 1968 Delhi 193

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High Courts20 Oct 1967

Golconda Industries Private Ltd. Vs Registrar of Companies

Delhi High Court · AIR 1968 Delhi 170 : (1968) 38 CompCas 165 : (1968) ILR Delhi 275 Supp

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High Courts20 Oct 1967

COMMISSIONER OF EXPENDITURE-TAX, SPECIAL INVESTIGATION CIRCLE A, NEW DELHI Vs CHARAT RAM AND SONS.

Delhi High Court · (1968) 70 ITR 173

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High Courts19 Oct 1967

Jiwanalal Raj Narain Khanna and Others Vs Radhey Lal

Delhi High Court · AIR 1968 Delhi 90

Arbitration Act, 1940 — Section 20, 20(3), 20(4), 34
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High Courts18 Oct 1967

Mohd. Yamin Vs Zafar Mohammad and Others

Delhi High Court · AIR 1968 Delhi 149 : (1968) CriLJ 918 : (1968) 4 DLT 141

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High Courts17 Oct 1967

Lakshmi Insurance Co. Ltd., New Delhi Vs Commissioner of Income Tax, New Delhi

Delhi High Court · AIR 1968 Delhi 124 : (1968) ILR Delhi 409 Supp : (1968) ILR Delhi 409 : (1969) 72 ITR 474

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High Courts17 Oct 1967

The Lakshmi Insurance Co. Ltd., New Delhi Vs Commissioner of Income Tax, New Delhi

Delhi High Court · AIR 1968 Delhi 124 : (1968) ILR Delhi 409 Supp : (1968) ILR Delhi 409 : (1969) 72 ITR 474

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