High Courts30 Jul 1968
Deb Kanta Roy Vs E.S. Krishnamurty, Member Central Board of Revenue and Others
Delhi High Court · (1968) 4 DLT 693
COURT ARCHIVE
Delhi High Court judgments
1,15,118 judgments · page 5,738 of 5,756
High Courts19 Jul 1968
Roshan Lal Anand and Another Vs Bachittek Singh and Another
Delhi High Court · (1968) 4 DLT 524
High Courts10 Jul 1968
Har Bhaj and Another Vs Barfi and Others
Delhi High Court · AIR 1969 Delhi 197
High Courts10 Jul 1968
Mohinder Singh Vs Himachal Pradesh Government
Delhi High Court · (1969) 5 DLT 109
High Courts25 Jun 1968
Inder Singh Vs Gulzara Singh and Another
Delhi High Court · AIR 1969 Delhi 154 : (1968) 4 DLT 660
High Courts18 Jun 1968
Raja Sahib of Nalagarh Vs The Punjab State and Others
Delhi High Court · AIR 1969 Delhi 194
High Courts18 Jun 1968
Union of India Vs Angrup Thakur
Delhi High Court · AIR 1969 Delhi 279 : (1968) 4 DLT 655
High Courts12 Jun 1968
Iachhmi Nand Vs Gobind Ram
Delhi High Court · (1969) CriLJ 688 : (1968) 4 DLT 482