High Courts18 Sept 1968
Raj Kishore Bhag Rai Vs State
Delhi High Court · AIR 1969 Delhi 150 : (1969) CriLJ 603 : (1969) ILR Delhi 191
COURT ARCHIVE
Delhi High Court judgments
1,15,101 judgments · page 5,736 of 5,756
High Courts16 Sept 1968
Mandi Kulu Road Transport Corporation Vs Janak Raj Singh and Others
Delhi High Court · (1968) ACJ 363 : (1968) 4 DLT 580
High Courts12 Sept 1968
R.L. Gupta Vs H.L. Sehgal
Delhi High Court · AIR 1969 Delhi 169 : (1969) CriLJ 727
High Courts12 Sept 1968
Kailash Nath Vs State
Delhi High Court · (1968) ILR Delhi 486 Supp : (1968) ILR Delhi 486
High Courts12 Sept 1968
In the matter of: Contempt of H.L. Sehgal Vs State
Delhi High Court · (1985) ILR Delhi 921
High Courts09 Sept 1968
Rai Singh Deb Singh Bist and Another Vs Union of India (UOI) and Others
Delhi High Court · (1968) ILR Delhi 470 Supp : (1968) ILR Delhi 470 : (1970) 77 ITR 802
High Courts07 Sept 1968
Jugal Kishore Vs Des Raj Seth
Delhi High Court · (1968) 4 DLT 571 : (1969) ILR Delhi 199 Supp
High Courts02 Sept 1968
Shamkar Dass and Others Vs Shanti Devi and Others
Delhi High Court · (1969) 5 DLT 234
High Courts14 Aug 1968
Mohd. Ibrahim Vs State
Delhi High Court · AIR 1969 Delhi 315 : (1969) CriLJ 1377
High Courts14 Aug 1968
Good Will India Limited and Another Vs The Union of India, New Delhi and Others
Delhi High Court · (1968) ILR Delhi 462 Supp : (1968) ILR Delhi 462
High Courts14 Aug 1968
H.L. Rodhey and Others Vs Delhi Administration and Others
Delhi High Court · AIR 1969 Delhi 246
High Courts12 Aug 1968
General Manager, Delhi Transport Undertaking Vs Vijay Goods Carriers (P) Ltd. and Others
Delhi High Court · (1969) ACJ 67 : (1968) 4 DLT 646
High Courts12 Aug 1968
Sham Lal Vs Municipal Corporation of Delhi and Another
Delhi High Court · (1968) 4 DLT 545
High Courts12 Aug 1968
Ashoka Htoels Ltd., New Delhi Vs The Commissioner of Income Tax, New Delhi
Delhi High Court · (1968) ILR Delhi 450 Supp : (1968) ILR Delhi 450 : (1969) 72 ITR 306
High Courts09 Aug 1968
Nand Kishore Vs Municipal Corporation of Delhi and Others
Delhi High Court · (1969) 5 DLT 214