High Courts01 Nov 1968
S. Kartar Singh Vs Commissioner of Income Tax
Delhi High Court · (1969) 73 ITR 438
COURT ARCHIVE
Delhi High Court judgments
1,15,101 judgments · page 5,734 of 5,756
High Courts31 Oct 1968
Roop Narain Goela and Others Vs Krishna Devi Bagadia
Delhi High Court · (1969) 5 DLT 127 : (1969) ILR Delhi 133 Supp
High Courts28 Oct 1968
Daljit Singh Harnam Singh Vs K.P. Hati, Asst. Collector of Customs, New Delhi
Delhi High Court · AIR 1969 Delhi 263 : (1969) CriLJ 1127
High Courts25 Oct 1968
Chandra Electrical and Another Vs Victor Cables Corporation
Delhi High Court · (1969) 5 DLT 129
High Courts24 Oct 1968
Balbir Singh Vs Smarts Private Ltd. and Others
Delhi High Court · (1969) 5 DLT 245 : (1968) ILR Delhi 522 Supp
High Courts23 Oct 1968
Ram Chand Vs Urmila Bahl
Delhi High Court · (1969) 5 DLT 133 : (1968) ILR Delhi 513 Supp
High Courts18 Oct 1968
Management of the Advance Insurance Co. Ltd. Vs Gurudasmal, Supdt. of Police and Others
Delhi High Court · AIR 1969 Delhi 330 : (1969) ILR Delhi 426
High Courts16 Oct 1968
Prameshwari Devi Vs State of Himachal Pradesh
Delhi High Court · (1969) 5 DLT 568
High Courts14 Oct 1968
Union of India and Others Vs Khalil Kacherim
Delhi High Court · (1970) CriLJ 417 : (1983) 13 ELT 941 : (1968) ILR Delhi 505 Supp : (1968) ILR Delhi 505
High Courts11 Oct 1968
Commissioner of Income Tax Vs Bawa Arjan Singh
Delhi High Court · (1969) 73 ITR 576
High Courts11 Oct 1968
Kewel Krishnan Vs Khazan Singh
Delhi High Court · AIR 1970 Delhi 81 : (1968) 4 DLT 691 : (1969) ILR Delhi 130 Supp
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 6, Order 33 Rule 7
High Courts11 Oct 1968
H.G. Gupta and Sons, Delhi Vs Commissioner of Income Tax, New Delhi
Delhi High Court · (1968) ILR Delhi 500 Supp : (1968) ILR Delhi 500 : (1969) 72 ITR 701