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Delhi High Court judgments

1,15,101 judgments · page 5,733 of 5,756

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High Courts22 Nov 1968

Wearwell Cycle Co. (India) Limited Vs Wearwell Industries and Another

Delhi High Court · (1969) 5 DLT 469 : (1968) ILR Delhi 524 Supp

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High Courts21 Nov 1968

Union of India Vs Sobha Singh and Sons (P) Ltd.

Delhi High Court · (1969) 5 DLT 464 : (1969) ILR Delhi 120

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High Courts20 Nov 1968

Pajnu Mal and Others Vs S.L. Keshwari and Others

Delhi High Court · (1969) 5 DLT 264

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High Courts19 Nov 1968

Malagar Vs Shiv Ram

Delhi High Court · (1969) 5 DLT 456

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High Courts18 Nov 1968

Hans Raj Vs The State

Delhi High Court · (1969) ILR Delhi 183

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High Courts14 Nov 1968

Omesh Saigal and Another Vs R.K. Dalmia

Delhi High Court · AIR 1969 Delhi 214 : (1969) CriLJ 896 : (1969) 5 DLT 24 : (1969) ILR Delhi 110

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High Courts14 Nov 1968

Bhan Singh Vs S. Kanwaljit Singh and Others

Delhi High Court · AIR 1969 Delhi 349

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High Courts13 Nov 1968

Om Parkash Vs Roshan Lal Khanna

Delhi High Court · (1969) 5 DLT 210

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High Courts13 Nov 1968

I.D. Malik Vs Duli Chand and Others

Delhi High Court · (1969) 5 DLT 175

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High Courts12 Nov 1968

Nawal Kishore Tara Chand Vs State

Delhi High Court · AIR 1969 Delhi 198 : (1969) CriLJ 881

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High Courts12 Nov 1968

Sudhir Kumar Vs State

Delhi High Court · (1969) 5 DLT 459

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High Courts12 Nov 1968

Revisional Criminal Nawal Kishore Vs The State

Delhi High Court · (1969) 5 DLT 336 : (1969) ILR Delhi 356

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High Courts08 Nov 1968

Kamla Devi Vs Raghubir Singh and Others

Delhi High Court · (1969) 5 DLT 159

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High Courts08 Nov 1968

Basant Kumar Jain Vs Union of India and Others

Delhi High Court · (1969) 5 DLT 599

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High Courts06 Nov 1968

Bikram Singh and Others Vs G.D. Jhingan, Secretary, Delhi and East Punjab Circle, Telegraph Co-operative Thrift and Credit Society Ltd., Eastern Court, New Delhi and Others

Delhi High Court · (1969) ILR Delhi 1

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High Courts06 Nov 1968

Baldev Raj Vs State

Delhi High Court · (1969) 5 DLT 237

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High Courts04 Nov 1968

Thakar Singh and Another Vs Karriers Finance Pvt. Ltd.

Delhi High Court · (1968) 11 DEL CK 0023

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High Courts04 Nov 1968

S. Thakar Singh and Another Vs Karriers Finance Pvt. Ltd.

Delhi High Court · (1969) 5 DLT 329 : (1969) ILR Delhi 478 Supp

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High Courts04 Nov 1968

The Rampur Distillery and Chemical Co. Ltd. Vs The Company Law Board

Delhi High Court · (1969) ILR Delhi 220

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High Courts01 Nov 1968

Sohan Lal Lamba Vs S.L. Kapoor and Another

Delhi High Court · (1969) 5 DLT 93 : (1969) ILR Delhi 595 Supp

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