High Courts20 Oct 1967
COMMISSIONER OF EXPENDITURE-TAX, SPECIAL INVESTIGATION CIRCLE A, NEW DELHI Vs CHARAT RAM AND SONS.
Delhi High Court · (1968) 70 ITR 173
COURT ARCHIVE
Delhi High Court judgments
1,14,903 judgments · page 5,735 of 5,746
High Courts19 Oct 1967
Jiwanalal Raj Narain Khanna and Others Vs Radhey Lal
Delhi High Court · AIR 1968 Delhi 90
Arbitration Act, 1940 — Section 20, 20(3), 20(4), 34
High Courts18 Oct 1967
Mohd. Yamin Vs Zafar Mohammad and Others
Delhi High Court · AIR 1968 Delhi 149 : (1968) CriLJ 918 : (1968) 4 DLT 141
High Courts17 Oct 1967
Lakshmi Insurance Co. Ltd., New Delhi Vs Commissioner of Income Tax, New Delhi
Delhi High Court · AIR 1968 Delhi 124 : (1968) ILR Delhi 409 Supp : (1968) ILR Delhi 409 : (1969) 72 ITR 474
High Courts17 Oct 1967
The Lakshmi Insurance Co. Ltd., New Delhi Vs Commissioner of Income Tax, New Delhi
Delhi High Court · AIR 1968 Delhi 124 : (1968) ILR Delhi 409 Supp : (1968) ILR Delhi 409 : (1969) 72 ITR 474
High Courts16 Oct 1967
C.G. Thorborg Vs Union of India and Others
Delhi High Court · AIR 1968 Delhi 292 : (1968) ILR Delhi 293 Supp : (1968) ILR Delhi 293
High Courts14 Oct 1967
Ballabh Dass Aggarwal Vs New Delhi Municipal Committee and Another
Delhi High Court · (1988) 35 DLT 94
High Courts10 Oct 1967
Singh brothers and Another Vs The Union of India
Delhi High Court · (1967) 10 DEL CK 0026
High Courts09 Oct 1967
Registrar of Delhi University Vs Ashok Kumar Chopra and Another
Delhi High Court · (1968) ILR Delhi 364 Supp : (1968) ILR Delhi 364
High Courts09 Oct 1967
University of Delhi Vs Ashok Kumar Chopra and Another
Delhi High Court · AIR 1968 Delhi 131 : (1968) 4 DLT 4
High Courts09 Oct 1967
Delhi Cloth and General Mills Co. Ltd., Delhi Vs Municipal Corporation of Delhi and Another
Delhi High Court · AIR 1969 Delhi 159
High Courts09 Oct 1967
Chinti etc. Vs Daultu etc.
Delhi High Court · AIR 1968 Delhi 264 : (1968) 4 DLT 444 : (1968) ILR Delhi 282 Supp
High Courts06 Oct 1967
Ashok Kumar Vs Administrator Himachal Pradesh
Delhi High Court · (1968) 4 DLT 82
High Courts27 Sept 1967Allowed
B.D. Tandan and Others Vs Registrar of Companies
Delhi High Court · (1967) 09 DEL CK 0005
High Courts20 Sept 1967
COMMISSIONER OF Income Tax, PUNJAB, JAMMU AND KASHMIR, AND HIMACHAL PRADESH Vs R.B. JODHAMAL KUTHIALA.
Delhi High Court · (1968) 69 ITR 598
High Courts18 Sept 1967
Union of India, Delhi Vs Roshan Lal and Another
Delhi High Court · AIR 1968 Delhi 165 : (1968) 4 DLT 22
High Courts15 Sept 1967Dismissed
Thomas and Others Vs Hotz Hotels Ltd. and Others
Delhi High Court · (1968) 4 DLT 407(1)
Civil Procedure Code, 1908 (CPC) — Section 9Motor Vehicles Act, 1939 — Section 110, 110(1)
High Courts15 Sept 1967
Thomas toraneey and Others Vs Htoz Htoels Limited and Others
Delhi High Court · (1968) ACJ 86 : AIR 1969 Delhi 3 : (1968) 4 DLT 407