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Delhi High Court judgments

1,14,955 judgments · page 5,652 of 5,748

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High Courts18 Jan 1974Allowed

Sehdev Seth Vs Smt. Vidya Wati Seth and another

Delhi High Court · AIR 1974 Delhi 234

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High Courts18 Jan 1974

R.M.L. Bhatnagar Vs Inder Parkash etc.

Delhi High Court · (1974) RLR 409

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High Courts18 Jan 1974

Parkash Wanti Vs Gian Singh etc.

Delhi High Court · (1974) ACJ 131 : (1974) RLR 293

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High Courts18 Jan 1974

Official Liquidator of Security and Finance P. Ltd. Vs B.K. Bedi, etc.

Delhi High Court · (1974) RLR 694

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High Courts18 Jan 1974

Narain Das etc Vs Day a Narain

Delhi High Court · AIR 1975 Delhi 9 : (1974) RLR 264

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High Courts18 Jan 1974

Security and Finance Private Ltd. (In Liquidation) Vs B.K. Bedi and Another

Delhi High Court · (1974) 44 CompCas 499 : (1974) 10 DLT 181

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High Courts17 Jan 1974

Indian Oil Corporation Ltd. Vs Thakur Shipping Co. Ltd.

Delhi High Court · (1974) ILR Delhi 650

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High Courts16 Jan 1974

Kanwal Shamsher Singh Vs Union of India and Others

Delhi High Court · (1974) ILR Delhi 429 : (1974) 95 ITR 80

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High Courts14 Jan 1974

Dev Raj Malhotra etc. Vs D.D. Bhargava

Delhi High Court · (1974) RLR 107

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High Courts11 Jan 1974

Madan Lal Vs State

Delhi High Court · (1974) RLR 104

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High Courts11 Jan 1974

State Vs Surindar Mohan

Delhi High Court · (1974) RLR 109

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High Courts11 Jan 1974

Mohd. Yusuf and Others Vs Rafiquddin Siddiqui

Delhi High Court · (1974) ILR Delhi 825

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High Courts11 Jan 1974

Jagatjit Industrial Corporation Vs Union of India

Delhi High Court · (1974) RLR 286

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High Courts09 Jan 1974

Raman Hosiery Factory, Delhi and Others Vs J.K. Synthetics Ltd. and Others

Delhi High Court · AIR 1974 Delhi 207 : (1975) 45 CompCas 374

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High Courts08 Jan 1974

Ashola Fatehpur Beri Co-operative Labour and Construction Society Ltd. Vs Union of India and Others

Delhi High Court · AIR 1975 Delhi 4

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High Courts04 Jan 1974

Gayco Private Ltd. and Another Vs Excise Commissioner, Delhi State and Another

Delhi High Court · (1974) ILR Delhi 585

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High Courts04 Jan 1974

Oriental Refrigeration and Engineering P. Ltd. Vs Pawan Kumar etc.

Delhi High Court · (1974) 01 DEL CK 0012

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High Courts03 Jan 1974Dismissed

Municipal Corporation Vs Ram Prakash

Delhi High Court · (1974) ACJ 126

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High Courts03 Jan 1974

Union of India Vs Delton Cable Company

Delhi High Court · (1975) ILR Delhi 142

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High Courts01 Jan 1974

Ram Chander Sagar Vs Delhi Administration and Others

Delhi High Court · (1975) ILR Delhi 284

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