High Courts14 Mar 1974
Phoenix Cotton Tape Factory, Delhi and Another Vs Union of India and Another
Delhi High Court · (1974) 10 DLT 340 : (1974) 2 ILR Delhi 479 : (1974) RLR 646
COURT ARCHIVE
Delhi High Court judgments
1,14,955 judgments · page 5,650 of 5,748
High Courts11 Mar 1974
The Delhi Cloth and General Mills Co. Ltd. Vs Union of India
Delhi High Court · (1974) ILR Delhi 311(2)
High Courts06 Mar 1974
Rabinder Nath Maira and Another Vs Steelsons Pvt. Ltd. and Others
Delhi High Court · (1974) 44 CompCas 538 : (1974) 10 DLT 235
High Courts01 Mar 1974
Rattan Lal and Others Vs Income Tax Officer etc.
Delhi High Court · (1974) ILR Delhi 621 : (1975) 98 ITR 681
High Courts01 Mar 1974
Lakshmi Oil Co. Vs Aggarwal Oil Co.
Delhi High Court · (1974) 10 DLT 390 : (1974) RLR 682
High Courts01 Mar 1974
Vidya Devi Vs Mani Ram etc.
Delhi High Court · (1974) 10 DLT 311 : (1974) RLR 346
High Courts01 Mar 1974
Khairati Lal Vs Delhi Development Authority and Another
Delhi High Court · (1974) ILR Delhi 51 : (1974) RLR 403
High Courts01 Mar 1974
Raj Kumar and Another Vs The Union of India and Others
Delhi High Court · (1974) ILR Delhi 81
High Courts27 Feb 1974
R. Dhiren Kiri Vs Suraj Balaram Sahni and Sons
Delhi High Court · (1974) ILR Delhi 210 : (1975) RLR 73
High Courts22 Feb 1974
Siraj Uddin alias Siraj Ahmed Vs Abdul Haq Pracha and Another
Delhi High Court · (1974) 10 DLT 250 : (1974) 2 ILR Delhi 27
High Courts22 Feb 1974
Blue Star Limited Vs N.R. Sharma and Others
Delhi High Court · (1974) 02 DEL CK 0006
High Courts18 Feb 1974
Kamla L.M. Harvettaker Vs Om Parkash
Delhi High Court · (1974) 10 DLT 172 : (1974) RLR 247
High Courts15 Feb 1974
P.L. Lakhanpal Vs A.N. Ray and Others
Delhi High Court · AIR 1975 Delhi 66 : (1975) 11 DLT 1 : (1974) ILR Delhi 725
High Courts15 Feb 1974
Commissioner of Income Tax Vs Ram Krishna Steel Rolling Mills
Delhi High Court · (1974) ILR Delhi 14 : (1974) 95 ITR 97