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Delhi High Court judgments

1,14,955 judgments · page 5,651 of 5,748

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High Courts15 Feb 1974

Tara Chand Rampal Vs The State

Delhi High Court · (1974) CriLJ 1346

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High Courts15 Feb 1974

State Vs Man Singh and Others

Delhi High Court · AIR 1974 Delhi 228 : (1975) 2 ILR Delhi 582 : (1974) RLR 276

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High Courts14 Feb 1974

Rajinder Kumar Jain Vs H.C. Arora and Another

Delhi High Court · AIR 1974 Delhi 221

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High Courts13 Feb 1974

Surinder Kumar Vs The State

Delhi High Court · (1975) 11 DLT 44

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High Courts11 Feb 1974

Davinder Singh Vs State

Delhi High Court · (1974) ILR Delhi 400

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High Courts11 Feb 1974

Municipal Corporation of Delhi Vs Mohan Lal

Delhi High Court · (1975) 11 DLT 191

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High Courts08 Feb 1974

Hari Shankar Gupta Vs Union of India

Delhi High Court · (1974) ILR Delhi 771 : (1974) RLR 335

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High Courts08 Feb 1974

Delhi Flour Mills Co. Ltd. Vs Commissioner of Income Tax

Delhi High Court · (1974) ILR Delhi 749 : (1974) 95 ITR 151

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High Courts08 Feb 1974

Kulwant Singh Vs State

Delhi High Court · (1974) RLR 195

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High Courts01 Feb 1974

Memoona Bi Vs Municipal Corporation

Delhi High Court · (1974) RLR 198

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High Courts31 Jan 1974

Commissioner of Income Tax Vs Sohan Lal Nayyar

Delhi High Court · (1974) ILR Delhi 802 : (1974) 95 ITR 90

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High Courts29 Jan 1974

The Associated Traders and Engineers Pvt. Ltd. Vs Delhi Cloth and General Mills Ltd. and Others

Delhi High Court · (1974) ILR Delhi 790

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High Courts25 Jan 1974

Indian Refrigeration Industries Vs Labour Court and Another

Delhi High Court · (1974) 2 LLJ 426

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High Courts25 Jan 1974

Malik Chand Vs Zubeda Begum and Others

Delhi High Court · (1974) ILR Delhi 160

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High Courts25 Jan 1974

Durlab Singh Vs The District Magistrate, Delhi and Others

Delhi High Court · (1974) 01 DEL CK 0001

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High Courts24 Jan 1974

Management of Northern India Theatres Vs Presiding Officer, Labour Court and Another

Delhi High Court · (1975) 1 LLJ 235

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High Courts23 Jan 1974

Sundri Bai and Others Vs Union of India and Others

Delhi High Court · AIR 1974 Delhi 181

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High Courts22 Jan 1974

Madho Ram, Lal Chand, Charanjit Singh, Harbans Lal Khosla, Bhagwat Sarup and B.R. Chawla etc. Vs H.G. Sekhri, Sales-tax Officer etc.

Delhi High Court · (1974) ILR Delhi 907

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High Courts22 Jan 1974

Sakhi Mohd. Vs State

Delhi High Court · (1974) RLR 321

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High Courts22 Jan 1974

Municipal Corporation Vs Ram Kishan

Delhi High Court · (1974) CriLJ 1448

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