High Courts24 May 1968
Musharraf Ahmed Vs State
Delhi High Court · AIR 1969 Delhi 12 : (1969) CriLJ 43
Criminal Procedure Code, 1898 (CrPC) — Section 107, 108, 109, 110, 112
COURT ARCHIVE
Delhi High Court judgments
1,13,241 judgments · page 5,648 of 5,663
High Courts24 May 1968
Hargopal Mehra and Another Vs Nand Lal and Another
Delhi High Court · (1968) 4 DLT 180
High Courts23 May 1968
Uma Dutt Vs R.K. Sardana
Delhi High Court · AIR 1969 Delhi 6 : (1968) 4 DLT 475
Civil Procedure Code, 1908 (CPC) — Section 151Contempt of Courts Act, 1971 — Section 3Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts17 May 1968
Mohd. Iqbal Vs Superintendent, Central Jail, Tehar, New Delhi and Others
Delhi High Court · AIR 1969 Delhi 45 : (1969) CriLJ 186 : (1969) ILR Delhi 56 Supp
High Courts17 May 1968
Charanjit Lal Malhtora Vs Raj Kumari Sud and Others
Delhi High Court · (1968) 4 DLT 639
High Courts15 May 1968
Mohinder Singh Vs Union of India
Delhi High Court · AIR 1969 Delhi 170 : (1969) 4 DLT 595
High Courts14 May 1968
Shiv Kumar Sharma Vs Union of India and Others
Delhi High Court · AIR 1969 Delhi 64
High Courts07 May 1968
Mam Chajnd Vs Sumat Prasad
Delhi High Court · (1969) 5 DLT 51 : (1968) ILR Delhi 441 Supp
High Courts06 May 1968
K.B. Shukla and Others Vs The Union of India and Others
Delhi High Court · (1969) ILR Delhi 80
High Courts03 May 1968
The Ganesh Flour Mills Vs The Chief Commissioner, Delhi and Others
Delhi High Court · (1969) 5 DLT 187 : (1968) 22 STC 264
High Courts02 May 1968
Nanak Chand Benarsi Das and Others Vs Chander Kishore and Others
Delhi High Court · AIR 1969 Delhi 235 : (1969) CriLJ 965
High Courts02 May 1968
Delhi Administration Vs State of Haryana and Others
Delhi High Court · AIR 1969 Delhi 58
Constitution of India, 1950 — Article 133(1)Motor Vehicles Act, 1939 — Section 48(3)
High Courts22 Apr 1968
Om Parkash Vs The State
Delhi High Court · (1969) CriLJ 250 : (1969) 5 DLT 144
High Courts22 Apr 1968
Amar Nath Vs Alfa
Delhi High Court · AIR 1969 Delhi 133 : (1969) CriLJ 598 : (1968) 4 DLT 473
High Courts19 Apr 1968
Municipal Corporation of Delhi Vs Sunni Majlis Aukaf and Others
Delhi High Court · AIR 1968 Delhi 215
High Courts19 Apr 1968
Devi Dayal Vs Sita Ram
Delhi High Court · AIR 1968 Delhi 240 : (1968) 4 DLT 429 : (1968) ILR Delhi 335 Supp : (1968) ILR Delhi 335
High Courts16 Apr 1968
Chander Parkash Bodh Raj Vs Shila Rani Chander Prakash
Delhi High Court · AIR 1968 Delhi 174 : (1968) CriLJ 1153 : (1969) 5 DLT 271